High Courts13 Nov 1990
Madhu Sudan Bari Vs The State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0024
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,908 of 2,661
High Courts13 Nov 1990
Sathi Joint Farming Coop. Society Ltd. and Others Vs Registrar, Co-op Societies and Another
Patna High Court · (1991) 1 BLJR 265
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116
High Courts12 Nov 1990
Commissioner of Income Tax Vs Laljidas Agarwalla
Patna High Court · (1991) 98 CTR 278 : (1991) 190 ITR 429 : (1991) 59 TAXMAN 535
Income Tax Act, 1961 — Section 129, 271(1)
High Courts09 Nov 1990Allowed
Guneshwar Narain Singh @ Bighnesh Singh Vs The State of Bihar
Patna High Court · (1990) 11 PAT CK 0037
Bihar Panchayat Raj Act, 1947 — Section 79B, 83, 84ACriminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 21, 409, 420, 467
High Courts09 Nov 1990Allowed
Krishna Kishore Singh Vs Bihar Raj Homeopathic Medicine Board and Others
Patna High Court · (1992) 1 PLJR 433
Bihar Development of Homeopathic System of Medicine Act, 1953 — Section 19, 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 14, 226, 227
High Courts09 Nov 1990Allowed
Bijoy Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 122
Constitution of India, 1950 — Article 226, 227
High Courts08 Nov 1990Allowed
Chandrika Pd. Tiwary Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 125
Bihar Service Rules, 1952 — Rule 103Constitution of India, 1950 — Article 226, 227
High Courts08 Nov 1990
Pratapur Sugar and Industries Ltd. Vs State of Bihar and Others
Patna High Court · (1991) 1 BLJR 352
Constitution of India, 1950 — Article 14
High Courts07 Nov 1990
Srimati Darogani Devi and Others Vs Most. Surati Devi and Others
Patna High Court · (1990) 11 PAT CK 0033
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(3), Order 41 Rule 5(5)
High Courts07 Nov 1990Dismissed
Smt. Parwati Devi and Another Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 336
High Courts07 Nov 1990Dismissed
Satrudhan Sahani and Others Vs State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0028
High Courts06 Nov 1990
Jamshedpur Motor Accessories Stores Vs Union of India (UOI) and Others
Patna High Court · (1991) 91 CTR 19 : (1991) 189 ITR 70 : (1991) 54 TAXMAN 521
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(1), 36(1), 43B
High Courts06 Nov 1990
Central Coalfields Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0020
High Courts06 Nov 1990
Chakardhari Sharan Singh Vs Union of India (UOI) and Others
Patna High Court · (1991) 39 BLJR 872 : (1991) 2 PLJR 767
Constitution of India, 1950 — Article 12, 14, 15, 16Public Employment (Requirement as to Residence) Amendment Act, 1969 — Section 3
High Courts02 Nov 1990
Nawal Kishore Singh Vs The Union of India and Others
Patna High Court · (1992) 2 PLJR 225
Railway Protection Force Rules, 1987 — Rule 47
High Courts01 Nov 1990
Dr. Amar Nath Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 645 : (1991) 2 PLJR 509
Constitution of India, 1950 — Article 14, 15, 16, 233, 35Criminal Procedure Code, 1973 (CrPC) — Section 24, 25
High Courts01 Nov 1990Dismissed
Satrudhan Sahani and Others Vs The State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0027
High Courts01 Nov 1990Dismissed
Satrudhau Sahani and Others Vs The State of Bihar and Others
Patna High Court · (1990) 2 PLJR 832
Constitution of India, 1950 — Article 12, 14, 299
High Courts31 Oct 1990
Commissioner of Income Tax Vs Ansari Cloth Merchant
Patna High Court · (1991) 59 TAXMAN 538
Income Tax Act, 1961 — Section 256(1)
High Courts30 Oct 1990
Lalan Prasad Gupta Vs The Chairman, Bihar Electricity Board and Another
Patna High Court · (1992) 1 PLJR 291