High Courts24 Sept 1991Allowed
Vidya Devi @ Vidya Vanti Chawla Vs Bank of India and Others
Patna High Court · (1991) 09 PAT CK 0013
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,894 of 2,661
High Courts24 Sept 1991Allowed
Bajrang Mica Co. Pvt. Ltd. Vs Presiding Officer, Labour Court and Another
Patna High Court · (1991) 09 PAT CK 0001
High Courts23 Sept 1991Allowed
The Union of India Vs M/s Mineral and Marble Development Company, Jamshedpur
Patna High Court · (1993) 2 PLJR 22
Civil Procedure Code, 1908 (CPC) — Section 80Partnership Act, 1932 — Section 58(C), 69Railways Act, 1989 — Section 58, 58(e), 72, 77(C), 78
High Courts23 Sept 1991Allowed
Vidya Singh Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0041
High Courts23 Sept 1991Dismissed
Sukumar Mukherjee Vs Tripti Mukherjee
Patna High Court · (1991) 09 PAT CK 0035
High Courts23 Sept 1991
Prema Nath Singh Vs State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0033
High Courts23 Sept 1991Allowed
Jageshwar Teli Vs State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0021
High Courts19 Sept 1991
Ajit Kumar Singh Vs Dinesh Prasad Singh and Others
Patna High Court · (1991) 09 PAT CK 0046
High Courts18 Sept 1991Allowed
Satya Narain Bhagat and Another Vs State of Bihar
Patna High Court · (1991) 09 PAT CK 0016
High Courts17 Sept 1991Allowed
Rajmangal Sah Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 245
Constitution of India, 1950 — Article 14, 226
High Courts16 Sept 1991
In re: Shri Ravi Nandan Sahay, Sessions Judge
Patna High Court · (1993) 3 RCR(Criminal) 456
High Courts13 Sept 1991Dismissed
Dena Bank Vs Mr. Hari Prasad and Others
Patna High Court · (1993) 2 PLJR 16
Contract Act, 1872 — Section 128, 133, 139
High Courts13 Sept 1991Allowed
Chandradeo Harijan Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0047
High Courts13 Sept 1991Dismissed
Harihar Vishwakarma and Others Vs Cantonment Board, Danapur Cantonment and Others
Patna High Court · (1991) 39 BLJR 1294 : (1992) 1 PLJR 94
COMPANIES ACT, 1956 — Section 3Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 3, 4, 5
High Courts13 Sept 1991Allowed
Bateshwar Singh and etc. Vs State of Bihar
Patna High Court · (1991) 09 PAT CK 0040
High Courts13 Sept 1991Allowed
Gridhar Gopal Tiwary and Others Vs Union of India (UOI) and Others
Patna High Court · (1991) 09 PAT CK 0034
High Courts13 Sept 1991Allowed
The Bihar State Sunni Waqf Board and Another Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0031
High Courts13 Sept 1991Allowed
K.R.S. Naddar Vs Union of India (UOI) and Others
Patna High Court · (1991) 09 PAT CK 0003
High Courts12 Sept 1991
Father Albinus Drea and Others Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0061
High Courts12 Sept 1991
Sukhdeo Ram Vs Suleman Mian and Others
Patna High Court · (1994) 2 BLJR 959
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 34, Order 9 Rule 13