High Courts11 Dec 1991
Shyama Pada Dutta Vs The Presiding Officer, Labour Court and Another
Patna High Court · (1991) 12 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,891 of 2,661
High Courts10 Dec 1991Allowed
Bhagat Mallick Vs The Bharat Coking Coal Ltd. and Others
Patna High Court · (1992) 1 BLJR 662 : (1992) 2 PLJR 69
Factories Act, 1948 — Section 7Industrial Employment (Standing Orders) Act, 1946 — Section 2
High Courts09 Dec 1991
Fauzdari Chaudhary and Birendra Nath Chaudhary Vs Additional Member, Board of Revenue and Others
Patna High Court · (1991) 12 PAT CK 0014
High Courts05 Dec 1991Dismissed
Uday Kumar Vs Surendra Prasad Sharma
Patna High Court · (1991) 12 PAT CK 0017
High Courts05 Dec 1991
Amarendra Prasad Srivastava and Others Vs Bihar State Electronics Development Corporation Ltd. and Others
Patna High Court · (1991) 12 PAT CK 0015
High Courts05 Dec 1991
Hindustan Petroleum Corporation Limited Vs Sri Chandra Prakash Bubna and Others
Patna High Court · (1991) 12 PAT CK 0007
High Courts02 Dec 1991
Rajendra Prasad Jaiswal Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 688
High Courts02 Dec 1991
Suku Mahto and Another Vs State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0037
High Courts02 Dec 1991Dismissed
Jugal Kishore Singh and Others Vs Gobind Singh and Others
Patna High Court · (1991) 12 PAT CK 0026
High Courts02 Dec 1991
Om Flour Mills (P.) Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0006
High Courts30 Nov 1991Allowed
Kishun Singh and Others Vs Kamta Ram and Others
Patna High Court · (1991) 11 PAT CK 0009
High Courts29 Nov 1991
Ramesh Dhobi, Sanjay Kedia and Sanjay Ram Verma Vs State of Bihar
Patna High Court · (1991) 11 PAT CK 0015
High Courts27 Nov 1991Dismissed
Bhanu Pratap Sah Vs Bhagmuni Devi (Substituted) and Others
Patna High Court · (1991) 11 PAT CK 0014
High Courts27 Nov 1991Dismissed
M/s Kapildeo Singh and Co. Vs Union of India and Others
Patna High Court · (1991) 2 PLJR 605
Constitution of India, 1950 — Article 226, 227Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 6(1), 7(1)
High Courts27 Nov 1991Dismissed
Kapildeo Singh and Co. Vs Union of India (UOI) and Others
Patna High Court · (1991) 11 PAT CK 0002
High Courts26 Nov 1991Dismissed
Sunil Kahar and Another Vs The State of Bihar
Patna High Court · (1991) 11 PAT CK 0005
High Courts25 Nov 1991Allowed
Ram Anugrah Singh Vs State of Bihar and Others
Patna High Court · (1992) 1 PLJR 502
Constitution of India, 1950 — Article 14Police Act, 1861 — Section 12, 4Police Rules — Rule 726, 828, 851, 853
High Courts22 Nov 1991
Purnanand Turbey Vs Chief Election Commisioner and Others
Patna High Court · (1992) 1 PLJR 129
Representation of the People Act, 1951 — Section 58A
High Courts22 Nov 1991
Mahtab Lal Singh Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 108
Transfer of Property Act, 1882 — Section 112
High Courts21 Nov 1991
Commissioner of Income Tax Vs Deo Ram Karman
Patna High Court · (1991) 11 PAT CK 0010