High Courts05 Feb 1992
Dr. Krishna Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 661
Bihar Private Medical Colleges (Taking Over) Act, 1977 — Section 6
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,888 of 2,661
High Courts04 Feb 1992
Council for Protection of Public Rights and Welfare Vs State of Bihar
Patna High Court · (1992) 2 BLJR 776
High Courts31 Jan 1992
Baleshwar Shahi Vs The State of Bihar and Others
Patna High Court · (1992) 2 BLJR 998 : (1992) 2 PLJR 313
High Courts30 Jan 1992
Maharaj Kishore Mehrotra and Others Vs National Insurance Co. Ltd. and Others
Patna High Court · (1992) ACJ 466
Motor Vehicles Act, 1939 — Section 110A
High Courts30 Jan 1992
Shri Ram Bhandar and Shri Durga Bhandar Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 655
High Courts29 Jan 1992
Ravaneshwar Kishore Narain Vs The Union of India (UOI) and Others
Patna High Court · (1992) 2 PLJR 25
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(1), 54(2)
High Courts29 Jan 1992
Abdul Jabbar Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 580
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts28 Jan 1992Allowed
Abdul Subhan Vs Ranchi University and Others
Patna High Court · (1992) 01 PAT CK 0025
High Courts28 Jan 1992
Chaturgan Prasad Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1259
High Courts28 Jan 1992
Balbhadra Dixit Vs State of Bihar and Others
Patna High Court · (1992) 1 BLJR 656 : (1992) 2 PLJR 42
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts28 Jan 1992
Sadik Mian and Others Vs Ram Dheyan Hajam
Patna High Court · (1992) 01 PAT CK 0014
High Courts28 Jan 1992Allowed
Abdul Jabar Mian and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 379
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 5
High Courts24 Jan 1992
Atma Ram Shah Vs The Bihar State Housing Board and Others
Patna High Court · (1992) 01 PAT CK 0027
High Courts24 Jan 1992
Ramjee Mishra and Another Vs State of Bihar and Others
Patna High Court · (1992) 01 PAT CK 0017
High Courts24 Jan 1992
Shamsul Bari Vs The State of Bihar and Others
Patna High Court · (1992) 2 BLJR 992 : (1992) 2 PLJR 233
High Courts23 Jan 1992Dismissed
Bansidhar Maharana Vs State of Bihar
Patna High Court · (1992) 01 PAT CK 0010
High Courts23 Jan 1992Dismissed
Banshidhar Maharana Vs State of Bihar
Patna High Court · (1992) 01 PAT CK 0007
High Courts22 Jan 1992
Sukhlal Sahni and Another Vs Gonour Sahni and Others
Patna High Court · (1992) 2 BLJR 996 : (1992) 2 PLJR 247
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(6), 35
High Courts21 Jan 1992Allowed
Rajeshwar Pandey Vs The State of Bihar
Patna High Court · (1992) 2 PLJR 593
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 395