High Courts21 Sept 1992Allowed
Incab Industries Ltd. Vs Jaigun Begum
Patna High Court · (1992) 09 PAT CK 0031
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,878 of 2,661
High Courts21 Sept 1992Dismissed
Management of Doordarshan Kendra, Ranchi Vs Presiding Officer, Central Government Industrial Tribunal and others
Patna High Court · (1993) 2 PLJR 414
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 2(j), 2(j), 2(s), 25F
High Courts21 Sept 1992
National Fuel Company and Another Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 108
Central Industrial Security Force Act, 1968 — Section 12, 7Penal Code, 1860 (IPC) — Section 414
High Courts18 Sept 1992
Madan Mohan Gupta Vs Union of India (UOI) and Others
Patna High Court · (1992) 09 PAT CK 0029
High Courts17 Sept 1992Allowed
Jasbir Kaur Vs State of Punjab
Patna High Court · (1992) 1 PLJR 66
Criminal Procedure Code, 1973 (CrPC) — Section 2, 379Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Sept 1992Dismissed
Ram Bishnu Prasad Maurya Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 216
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 4(2)
High Courts17 Sept 1992Allowed
Yamuna Pathak Vs The State of Bihar and Another
Patna High Court · (1994) 2 PLJR 96
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(3), 173(4), 173(5), 173(6)
High Courts15 Sept 1992Allowed
Kapileshwar Sharma and Others Vs State of Bihar and Others
Patna High Court · (1993) 2 PLJR 552
Bihar Co-operative Societies Act, 1935 — Section 66BConstitution of India, 1950 — Article 226
High Courts15 Sept 1992Dismissed
Prabhu Yadav @ Prabhu Mukhia Vs The State of Bihar
Patna High Court · (1994) 2 PLJR 84
High Courts14 Sept 1992Dismissed
Teja Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1992) 09 PAT CK 0014
High Courts09 Sept 1992
Ramjee Prasad Sahu and Others Vs Union of India (UOI) and Others
Patna High Court · (1992) 09 PAT CK 0026
High Courts09 Sept 1992Allowed
Sheo Shankar Pd. and Others Vs The Union of India and Others
Patna High Court · (1993) 1 PLJR 485
Income Tax Act, 1961 — Section 206C, 206C(1)
High Courts08 Sept 1992Dismissed
Jagat Narayan Upadhaya Vs The State of Bihar
Patna High Court · (1993) 1 PLJR 235
Constitution of India, 1950 — Article 166, 258Explosives Act, 1884 — Section 3, 5, 7Penal Code, 1860 (IPC) — Section 144, 307
High Courts08 Sept 1992
Bihar State Forum Public Interest Litigation Vs The State of Bihar and Others
Patna High Court · (1992) 09 PAT CK 0007
High Courts07 Sept 1992Dismissed
Firoz Khan and Others Vs Bibi Hasina Khanam and Others
Patna High Court · (1992) 09 PAT CK 0025
High Courts03 Sept 1992
Commissioner of Income Tax Vs Shri Shyam Babu
Patna High Court · (1992) 09 PAT CK 0043
High Courts03 Sept 1992
Indian Explosives Ltd. Vs The State of Bihar
Patna High Court · (1992) 09 PAT CK 0041
High Courts03 Sept 1992
COMMISSIONER OF INCOME TAX Vs SHYAM BABU.
Patna High Court · (1992) 09 PAT CK 0021
High Courts02 Sept 1992
Ramadhar Pandey Vs State of Bihar and Another
Patna High Court · (1993) 2 BLJR 1260
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 327, 34
High Courts02 Sept 1992
Rajendra Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (1992) 09 PAT CK 0030