High Courts11 Nov 1992Dismissed
Bindeshwar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1992) 11 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,876 of 2,661
High Courts10 Nov 1992
Mathura Prasad Chaubey Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 234
High Courts06 Nov 1992Dismissed
Miss Afshan Yasmin and others Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 704
High Courts06 Nov 1992Allowed
Sitaram Sah and another Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 325
High Courts05 Nov 1992Allowed
Rana Raghunath Pd. Singh and another Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 519
Constitution of India, 1950 — Article 15, 226Contempt of Courts Act, 1971 — Section 11, 12
High Courts04 Nov 1992
New India Insurance Company Ltd. Vs Ram Naresh Singh
Patna High Court · (1993) 1 BLJR 195 : (1993) 2 CivCC 625 : (1992) 2 PLJR 845
High Courts03 Nov 1992Allowed
Piyaso Mundain and Others Vs State of Bihar
Patna High Court · (1994) 2 BLJR 815
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Oct 1992
Smt. Arti Bishwas and Others Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 813
High Courts30 Oct 1992Dismissed
Narsingh Shukla and Bharat Mishra Vs State of Bihar and Another
Patna High Court · (1992) 10 PAT CK 0011
High Courts30 Oct 1992Dismissed
Kamli Mahatowain and Others Vs Jaglal Mahto and Others
Patna High Court · (1994) 2 BLJR 1260 : (1994) 2 PLJR 353
High Courts30 Oct 1992
Baijnath Dome Vs The State of Bihar
Patna High Court · (1992) 10 PAT CK 0007
Penal Code, 1860 (IPC) — Section 394, 397
High Courts29 Oct 1992Dismissed
Manoj Prasad and Others Vs Ranchi University and Others
Patna High Court · (1993) 2 BLJR 893
Bihar State Universities Act, 1976 — Section 35
High Courts29 Oct 1992
Commissioner of Income Tax Vs J.G. Keshwani
Patna High Court · (1992) 10 PAT CK 0012
High Courts28 Oct 1992Allowed
Shri Lalit Kumar and Another Vs The State of Bihar and Others
Patna High Court · (1992) 10 PAT CK 0015
High Courts28 Oct 1992Allowed
Madan Prasad Gupta @ Madan Prasad Vs Ram Narain Ram @ Ram Narain Prasad
Patna High Court · (1993) 1 PLJR 477
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 11 Rule 18, Order 11 Rule 18(1), Order 5 Rule 2, Order 7 Rule 14
High Courts28 Oct 1992Allowed
Karabin Baptist @ Cherubic Baptist Vs Shri Gauri Shankar Prasad
Patna High Court · (1993) 1 PLJR 495
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(4)
High Courts23 Oct 1992
Smt. Kamla Devi Vs M/s Gangabati Pictures and others
Patna High Court · (1993) 2 PLJR 420
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 10, 151
High Courts01 Oct 1992Dismissed
Patna Zila Truck Association and Others Vs The State of Bihar and Others
Patna High Court · (1994) 2 ACC 298 : AIR 1993 Patna 151 : (1993) 1 PLJR 211
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 11, 39, 56, 6, 6(3)Bihar Motor Vehicles Rules, 1992 — Rule 28Central Motor Vehicles Rules, 1989 — Rule 62, 73
High Courts01 Oct 1992
Jagdish Pandit Vs State of Bihar and Others
Patna High Court · (1992) 10 PAT CK 0008
High Courts01 Oct 1992Dismissed
Most. Pemlo alias Pemplo and Another Vs Hiralal Mahto and Others
Patna High Court · (1992) 10 PAT CK 0006