High Courts27 Nov 1992Dismissed
Sheo Bachan Ram Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 501
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,875 of 2,661
High Courts27 Nov 1992Allowed
Md. Sirajuddin and others Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 325
High Courts27 Nov 1992Dismissed
Baidya Nath Poddar Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 385
High Courts27 Nov 1992
Commissioner of Income Tax Vs Arthur Fuchs
Patna High Court · (1992) 11 PAT CK 0023
High Courts27 Nov 1992Dismissed
Birendra Singh Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 460
Constitution of India, 1950 — Article 16, 309
High Courts26 Nov 1992Dismissed
Udho Mahton Vs The State of Bihar
Patna High Court · (1993) 2 PLJR 133
Criminal Procedure Code, 1973 (CrPC) — Section 174, 294, 294(1), 294(3)Evidence Act, 1872 — Section 32, 32(2)
High Courts26 Nov 1992
SURESH KUMAR JAIN Vs CONTROLLER OF ESTATE DUTY.
Patna High Court · (1993) 110 CTR 119
Estate Duty Act, 1953 — Section 64
High Courts25 Nov 1992Allowed
Kartik Pandey and Others Vs State of Bihar
Patna High Court · (1994) 2 BLJR 785
Criminal Procedure Code, 1973 (CrPC) — Section 145, 174Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts24 Nov 1992Dismissed
Sudhir Kumar Sinha Vs The Bihar State University (Constituent College), Service Commission and Others
Patna High Court · (1993) 1 PLJR 109
High Courts23 Nov 1992
Kailash Jamadar Vs The Bihar State Road Transport Corporation and others
Patna High Court · (1993) 1 PLJR 481
High Courts19 Nov 1992Allowed
M/s Basudeo Prasad Lallan Kumar and Another Vs The State of Bihar and others
Patna High Court · (1992) 1 PLJR 445
Bihar Finance Act, 1981 — Section 31(2), 31(2)(a), 31(3)
High Courts19 Nov 1992Dismissed
Hari Mohan Rana Vs State of Bihar and Another
Patna High Court · (1992) 11 PAT CK 0022
High Courts19 Nov 1992
Rajendra Agriculture University and Others Vs Bhartiya Ispat Udyog Pvt. Ltd.
Patna High Court · (1996) 2 PLJR 548
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts19 Nov 1992Allowed
Ramsaran Mahto and others Vs Additional Member, Board of Revenue, Bihar, Patna and others
Patna High Court · (1992) 11 PAT CK 0010
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)Transfer of Property Act, 1882 — Section 54
High Courts18 Nov 1992
Jitendra Prasad Rai and Others Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 60
Constitution of India, 1950 — Article 226, 227
High Courts13 Nov 1992Dismissed
Jainarain Manjhi Vs The State of Bihar and Another
Patna High Court · (1994) 2 PLJR 236
High Courts12 Nov 1992
COMMISSIONER OF WEALTH TAX Vs SMT. SUNDER DEVI. (TC NO. 190 OF 1981). COMMISSIONER OF WEALTH TAX v. SMT. PUSHPA DEVI. (TC NO. 191 OF 1981).
Patna High Court · (1992) 11 PAT CK 0019
High Courts12 Nov 1992
Sonary Community and Welfare Centre Vs The State of Bihar and Others
Patna High Court · (1992) 11 PAT CK 0016
High Courts12 Nov 1992
Ananda Mohan Pandey and Others Vs The Bihar State Hindu Religious Trust Board and Others
Patna High Court · (1992) 11 PAT CK 0001
High Courts11 Nov 1992Allowed
Haliwant Prasad Srivastava Vs State of Bihar and Others
Patna High Court · (1993) 2 PLJR 548
Constitution of India, 1950 — Article 300A