High Courts13 Jan 1993Dismissed
Kalyanpur Lime and Cement Works Ltd. Vs Labour Court and Others
Patna High Court · (1993) 01 PAT CK 0002
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,873 of 2,661
High Courts12 Jan 1993Allowed
Ram Kishun Mahto and Another Vs Additional Member, Board of Revenue, Govt. of Bihar, Patna
Patna High Court · (1993) 01 PAT CK 0008
High Courts08 Jan 1993Allowed
Dr. Shashi Bhusan Pandey Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 446
High Courts07 Jan 1993
Commissioner of Wealth Tax Vs Kishorilal Agrawal
Patna High Court · (1993) 01 PAT CK 0012
High Courts07 Jan 1993
Commissioner of Income Tax Vs Tata Steel Charitable Trust
Patna High Court · (1993) 115 CTR 196 : (1993) 203 ITR 764 : (1995) 78 TAXMAN 98
Income Tax Act, 1961 — Section 11, 11(1), 13, 13(1)
High Courts27 Dec 1992Dismissed
Rabi Shankar Srivastava Vs State of Bihar and Others
Patna High Court · (1992) 12 PAT CK 0025
High Courts23 Dec 1992
Khursheed Alam Vs State of Bihar and Others
Patna High Court · AIR 1994 Patna 20
Constitution of India, 1950 — Article 14, 226, 99
High Courts23 Dec 1992
Arun Kumar Sah and Others Vs Ranchi University and Others
Patna High Court · (1992) 12 PAT CK 0019
High Courts22 Dec 1992Dismissed
Hindustan Petroleum Corporation Ltd. Vs Chandra Prakash Bubna and Others
Patna High Court · (1992) 12 PAT CK 0031
High Courts21 Dec 1992Allowed
M/s Saraogi Paper Mills Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 510
Bihar and Orissa General Clauses Act, 1917 — Section 4(36)Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 28
High Courts21 Dec 1992Allowed
M/s Shri Shankar Makhana Bhandar Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 490
Bihar and Orissa General Clauses Act, 1917 — Section 4(36)Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 28
High Courts21 Dec 1992Allowed
Dr. Anil Kumar Vs State of Bihar and Others
Patna High Court · AIR 1994 Patna 27 : (1993) 41 BLJR 982
Constitution of India, 1950 — Article 226
High Courts18 Dec 1992Allowed
Prem Shankar Yadav Vs L.N. Mithila University and Others
Patna High Court · (1994) 1 PLJR 691
High Courts18 Dec 1992Allowed
Punam Kumari Vs Lalit Narain Mithila University and Others
Patna High Court · (1992) 12 PAT CK 0026
High Courts18 Dec 1992
Rajeshwar Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 594
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 11A
High Courts18 Dec 1992Dismissed
Hari Krishna Joshi Vs Arun Kumar Tebrewal
Patna High Court · (1992) 12 PAT CK 0012
High Courts17 Dec 1992Dismissed
Smt. Madhuri Kumari Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 330
Constitution of India, 1950 — Article 16, 309
High Courts17 Dec 1992
Sri Narayan Sharma Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 808 : (1993) 2 PLJR 183 : (1993) 1 PLJR 318
Constitution of India, 1950 — Article 309
High Courts17 Dec 1992Dismissed
Sitaram Thakur Vs The State of Bihar and Others
Patna High Court · (1992) 12 PAT CK 0008
High Courts17 Dec 1992
Santosh Kumar Singh Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 513