High Courts25 Feb 1993
Anant Pd. Sah alias Anant Kumar Gupta Vs Devendra Nath Gupta and Others
Patna High Court · (1994) 2 RCR(Rent) 692
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,871 of 2,661
High Courts23 Feb 1993Allowed
Upendra Narain Singh and others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 243
Constitution of India, 1950 — Article 14, 16(1), 162, 166, 226Police Act, 1861 — Section 12, 7
High Courts23 Feb 1993Allowed
Regent Cinema Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1014 : (1993) 2 PLJR 279
Bihar Cinemas (Regulation) Act, 1954 — Section 7Civil Procedure Code, 1908 (CPC) — Section 26, 4Police Act, 1861 — Section 34
High Courts18 Feb 1993
FOURTH INCOME TAX OFFICER Vs KARIMIA TRUST.
Patna High Court · (1993) 02 PAT CK 0007
High Courts17 Feb 1993Dismissed
Northern India Seeds Corporation and Seeds India Vs The State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0021
High Courts17 Feb 1993Dismissed
Ram Keshwar Singh Vs The State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1091
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 10(9)
High Courts16 Feb 1993
Arun Kumar Sinha Vs State of Bihar
Patna High Court · (1993) 1 PLJR 782
Essential Commodities Act, 1955 — Section 7
High Courts16 Feb 1993
Dilip Kumar Rai Vs Jai Prakash Rai and Another
Patna High Court · (1994) 42 BLJR 164 : (1993) 2 PLJR 533
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts16 Feb 1993Allowed
Srimati Tapeshwari Devi and Others Vs State of Bihar and Others
Patna High Court · AIR 1994 Patna 3 : (1993) 41 BLJR 1028
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 11Hindu Succession Act, 1956 — Section 10
High Courts16 Feb 1993
Birendra Kumar Das Vs State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0020
High Courts16 Feb 1993
Ram Naresh Dubey and Others Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 46
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2), 35, 9
High Courts16 Feb 1993Allowed
Siyaram Yadav Vs The State of Bihar
Patna High Court · (1993) 02 PAT CK 0018
High Courts16 Feb 1993Allowed
Kanhaiya Prasad Sah and Others Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 550
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 15(1)
High Courts16 Feb 1993Allowed
Abu Sufiyan Vs The Additional Collector and Others
Patna High Court · (1993) 02 PAT CK 0009
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32A
High Courts16 Feb 1993Allowed
Lal Narayan Sharma Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 570
High Courts15 Feb 1993Allowed
Devendra Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 219
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(2), 10A, 10B, 12(A)(1)
High Courts12 Feb 1993Allowed
Kapildeo Sahay and others Vs Deonath Rai and others
Patna High Court · (1993) 2 PLJR 521
High Courts12 Feb 1993Dismissed
Manita Kanaujia Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 491
Constitution of India, 1950 — Article 226, 227, 341, 341(2)
High Courts12 Feb 1993Dismissed
Md. Asgar Ali Khan and Others Vs The State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0012
High Courts12 Feb 1993
Nirbhay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0004