High Courts05 Mar 1993
Commissioner of Income Tax, Bihar-1, Patna Vs Shri Bishwanath Prasad, C/o Patna Electric Works, Patna and Others
Patna High Court · (1993) 2 PLJR 368
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,870 of 2,661
High Courts05 Mar 1993Dismissed
Smt. Rukmini Ambastha Vs The Director (Secondary Education) Cum-Joint Secretary Govt. of Bihar and Others
Patna High Court · (1993) 2 BLJR 1143
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 10, 10(9)
High Courts05 Mar 1993Dismissed
Smt. Rata Kumari, Neelima Verma, Urmila Sinha, S. Wasi Haider and Another and Mamta Rani Vs The State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0033
High Courts05 Mar 1993
Hira Lal Jain Vs State of Bihar
Patna High Court · (1994) 1 PLJR 283
Bihar Sales Tax Act, 1959 — Section 2(1), 33(1)
High Courts03 Mar 1993Dismissed
S. Ali Imam Vs Lalit Narayan Mithila University and Others
Patna High Court · (1993) 03 PAT CK 0023
High Courts03 Mar 1993Allowed
Haradhan Mahatha and Others Vs Dukhu Mahatha
Patna High Court · (1995) 2 CivCC 581
High Courts03 Mar 1993
R.K. Budhia and Company Vs State of Bihar and Others
Patna High Court · (1994) 42 BLJR 640
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7, 9
High Courts02 Mar 1993Dismissed
Ahmad Ali Akhtar and Another Vs Union of India (UOI) and Another
Patna High Court · (1993) 03 PAT CK 0037
High Courts02 Mar 1993Dismissed
Lakh Narayan Karan Vs Union of India (UOI) and Others
Patna High Court · (1993) 03 PAT CK 0032
High Courts02 Mar 1993Dismissed
K.N. Farms Industries (Pvt.) Ltd. Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0025
High Courts26 Feb 1993Dismissed
Rupchand Baid Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 205
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 2(6), 6, 8
High Courts26 Feb 1993Dismissed
Saraswati Devi and others Vs Balram Manjhi and others
Patna High Court · (1993) 2 PLJR 50
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Feb 1993Allowed
Abdul Samad and Others Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 757 : (1993) 2 PLJR 451
Constitution of India, 1950 — Article 149, 150, 213Registration Act, 1908 — Section 17
High Courts26 Feb 1993
Smt. Ashoka Sharan Vs Commissioner of Income Tax
Patna High Court · (1993) 02 PAT CK 0032
High Courts26 Feb 1993
Mahanth Motilal Goswami Vs State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0031
High Courts26 Feb 1993Allowed
Ajay Kumar Minz Vs State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0022
High Courts26 Feb 1993
Kalimuddin Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 180
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 5(1)(iii)
High Courts26 Feb 1993Dismissed
Sk. Samiur Rahman and Others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 322
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 8Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 23, Order 41 Rule 33Constitution of India, 1950 — Article 226
High Courts25 Feb 1993Allowed
Ram Briksh Yadav and Another etc. Vs State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0027
High Courts25 Feb 1993Dismissed
Prabhawati Devi and Another Vs The State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0025