High Courts09 Apr 1993
Commissioner of Income Tax Vs Natraj Processing Industries
Patna High Court · (1993) 04 PAT CK 0015
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,868 of 2,661
High Courts08 Apr 1993
COMMISSIONER OF INCOME TAX Vs SOH KISAN COLD STORAGE.
Patna High Court · (1993) 04 PAT CK 0035
High Courts08 Apr 1993Allowed
Lala Sachindra Kumar Vs Patna Regional Development Authority and Others
Patna High Court · (1993) 04 PAT CK 0022
High Courts08 Apr 1993
Commissioner of Income Tax Vs Soh Kisan Cold Storage
Patna High Court · (1993) 04 PAT CK 0021
High Courts08 Apr 1993Allowed
Mostt. Buta Kuar and Others Vs The State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1016
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 35
High Courts06 Apr 1993Dismissed
Abu Mukarim Md. Zahid Hussain Vs State of Bihar and Others Enamul Haque and Others Vs Ramgarh Cantonment Board and Others
Patna High Court · (1993) 2 PLJR 90
High Courts05 Apr 1993Dismissed
Randir Nandan etc. Vs State of Bihar and Others etc
Patna High Court · (1993) 41 BLJR 1429 : (1995) 1 LLJ 149
Constitution of India, 1950 — Article 226
High Courts05 Apr 1993Allowed
Sachidanand Singh Vs The State of Bihar
Patna High Court · (1993) 2 PLJR 76
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts02 Apr 1993Allowed
Pramod Kumar and Others Vs Bihar University and Others Nandan Singh and Others Vs State of Bihar and Others
Patna High Court · (1993) 2 PLJR 618
Bihar State Universities Act, 1976 — Section 10(6), 10(G), 35
High Courts31 Mar 1993
Dr. (Capt.) Janardan Prasad Vs The State of Bihar and Another
Patna High Court · (1993) 1 PLJR 773
High Courts31 Mar 1993Dismissed
Hotel Babadham and Others Vs Bihar State Financial Corporation and Others
Patna High Court · (1993) 03 PAT CK 0024
High Courts31 Mar 1993Allowed
Mohd. Suddique and Others Vs State of Bihar
Patna High Court · (1993) 2 BLJR 968
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 323, 324, 326, 374
High Courts30 Mar 1993
Gaurab Chauhan Vs The State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0035
High Courts30 Mar 1993
Samtul Dhobi and Another Vs State of Bihar
Patna High Court · (1993) 03 PAT CK 0015
High Courts30 Mar 1993Allowed
Ram Ekwal Thakur Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0011
High Courts25 Mar 1993
Managing Committee of Raja Sidheshwar High School and Another Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 251
High Courts25 Mar 1993Dismissed
Managing Committee of Rajo Sidheshwar High School and Another Vs State of Bihar and Others
Patna High Court · AIR 1996 Patna 19 : (1994) 2 PLJR 251
Bihar School Examination Board Act, 1952 — Section 17Bihar School Examination Board Regulations, 1964 — Article 2, 3Evidence Act, 1872 — Section 56
High Courts24 Mar 1993Allowed
Jogl Sada Vs State of Bihar
Patna High Court · (1994) 2 BLJR 1050 : (1993) 2 PLJR 93
Penal Code, 1860 (IPC) — Section 307, 342, 354, 376, 511
High Courts23 Mar 1993Allowed
Shambhu Prasad Agrawal and Others Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 979 : (1993) 1 PLJR 760
Bihar Tenancy Act, 1885 — Section 48E(8), 48EH
High Courts21 Mar 1993
VINOD PODDAR AND ANOTHER Vs COMMISSIONER OF Income Tax AND OTHERS.
Patna High Court · (1993) 03 PAT CK 0041