High Courts10 May 1993Dismissed
Smt. Lilawati Kumari Vs National Co-operative Union of India and another
Patna High Court · (1993) 2 PLJR 281
Industrial Disputes Act, 1947 — Section 2(oo), 25F
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,866 of 2,661
High Courts06 May 1993
Jagdamba Singh @ Markandya Singh Vs State of Bihar and Another
Patna High Court · (1993) 05 PAT CK 0012
High Courts06 May 1993Dismissed
Pancham Lal Vs Tejeshwari Lal
Patna High Court · (1993) 2 PLJR 100
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Family Courts Act, 1984 — Section 7, 7(1), 8
High Courts05 May 1993Dismissed
Hari Narayan Pandey Vs State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0028
High Courts05 May 1993Allowed
Bhim Singh and others Vs Smt. Sunaina Devi and Another
Patna High Court · (1993) 2 PLJR 449
Arbitration Act, 1940 — Section 30, 39(2)Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, 115
High Courts05 May 1993
Suresh Chandra Singh Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 797 : (1995) 1 PLJR 231
Gram Panchayat Act — Section 12(2), 12(2)(ka)
High Courts04 May 1993Allowed
Ramdei Devi and others Vs Kumar Krishna Swarendra Shahi
Patna High Court · (1993) 2 PLJR 101
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ABihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts04 May 1993
Sri Ram Nihore Pandey Sanskrit Prathmik Sah Madhyamik Balika Vidyalaya Fatahpur Shivhar, Sitamarhi and others and 39 other parties Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 469
Bihar Sanskrit Shiksha Education Board Act, 1981 — Section 22, 22(3), 6
High Courts04 May 1993Dismissed
Yogendra Kumar Singh and others Vs Chhotelal Prasad
Patna High Court · (1993) 2 PLJR 259
High Courts03 May 1993Allowed
Sheo Prasad and Others Vs State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0026
High Courts30 Apr 1993
Mala Yadav and Others Vs State of Bihar
Patna High Court · (1994) 2 BLJR 828 : (1993) 2 PLJR 708
Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts29 Apr 1993Dismissed
Vibhuti Kumar @ Vibhuti Yadav and Another Vs The State of Bihar
Patna High Court · (1993) 04 PAT CK 0033
High Courts27 Apr 1993
SHAMBHU NATH SHEO PRASAD Vs COMMISSIONER OF Income Tax.
Patna High Court · (1993) 113 CTR 166 : (1994) 1 PLJR 27 : (1993) 2 PLJR 179
Income Tax Act, 1961 — Section 147, 148
High Courts27 Apr 1993
Awadh Kishore Tewary Vs The State of Bihar and Others
Patna High Court · (1993) 04 PAT CK 0030
High Courts27 Apr 1993
Akhileshwar Mishra Vs State of Bihar and Others
Patna High Court · (1993) 04 PAT CK 0025
High Courts26 Apr 1993Allowed
Bhagwan Prasad Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 745
High Courts26 Apr 1993Allowed
Shanti Devi Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 118
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(C)
High Courts24 Apr 1993Allowed
Akhileshwar Mishra Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 119
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Apr 1993Dismissed
Manish Kumar and etc. Vs State of Bihar and Others, etc.
Patna High Court · (1993) 04 PAT CK 0026
High Courts23 Apr 1993Dismissed
Anil Kumar and Others and Dayanand and Others Vs State of Bihar and Others
Patna High Court · (1993) 04 PAT CK 0003