High Courts22 Apr 1993
Manohar Prasad Singh, Ram Karan Choudhary and Others and Asha Devi Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 421
Registration Act, 1908 — Section 10, 15, 32A, 4, 5
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,867 of 2,661
High Courts21 Apr 1993Allowed
Bihar Nurse''s Registration Council, Patna and another Vs Binita Kumari and others
Patna High Court · (1993) 2 PLJR 474
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts21 Apr 1993Dismissed
Ram Babu Singh and Another Vs The Bihar School Examination Board
Patna High Court · (1994) 1 PLJR 263
Bihar School Examination Board Regulations, 1964 — Regulation 1, 2
High Courts21 Apr 1993Allowed
Neelam Kumar and Others Vs State of Bihar and Others
Patna High Court · (1993) 04 PAT CK 0006
High Courts20 Apr 1993Dismissed
Sadanand Jha and others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 272
Bihar Private Engineering College (Taking Over) Act, 1991 — Section 5(1), 5(2), 5(3)
High Courts19 Apr 1993Dismissed
Dr. Sunil Kumar Giri Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 53
High Courts19 Apr 1993Dismissed
Umesh Kumar Bhandari Vs State of Bihar and Others
Patna High Court · AIR 1994 Patna 18
Constitution of India, 1950 — Article 226
High Courts19 Apr 1993Dismissed
The Governing Body of Sidharth Mahila Mahavidyalaya and Another Vs The State of Bihar and Others
Patna High Court · (1993) 04 PAT CK 0011
Constitution of India, 1950 — Article 226, 227, 25, 29, 30
High Courts16 Apr 1993Allowed
Anwar Imam and others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 38
Constitution of India, 1950 — Article 19, 19(1)(g), 19(6)(ii), 301, 303Essential Commodities Act, 1955 — Section 7
High Courts16 Apr 1993Dismissed
Gopi Krishna Pathak and Others and Dhirendra Prasad Singh and Others Vs Ranchi University and Others Parasnath and Others Vs State of Bihar and Others
Patna High Court · (1993) 04 PAT CK 0024
High Courts16 Apr 1993Allowed
Kamal Kumar Yadav and Others Vs Magadh University and Others Dr. Chakradhar Pd. Singh and Others Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 232
High Courts15 Apr 1993Allowed
Brij Mohan Prasad Vs State of Bihar
Patna High Court · (1994) 2 BLJR 782
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265Prevention of Food Adulteration Act, 1954 — Section 16, 16A
High Courts13 Apr 1993
Mukh Ram Sharma Vs Project and Development India Ltd. and Another
Patna High Court · (2003) 4 JCR 706
Constitution of India, 1950 — Article 226
High Courts13 Apr 1993Allowed
Surendra Narain Yadav and Another Vs State of Bihar and Others
Patna High Court · (1993) 04 PAT CK 0008
High Courts12 Apr 1993Allowed
Babulal Paswan @ Babulal Paswan and Others Vs State of Bihar Ors.
Patna High Court · (1993) 2 BLJR 886 : (1995) 2 PLJR 37
Bihar Public Land Encroachment Act, 1956 — Section 6
High Courts12 Apr 1993
Brahamdeo Paswan and Others Vs State of Bihar
Patna High Court · (1993) 2 BLJR 1269 : (1993) 2 PLJR 97
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207Penal Code, 1860 (IPC) — Section 102, 147, 148, 149
High Courts12 Apr 1993Dismissed
Gupteshwar Ram @ Gupteshwar @ Gupta and Others Vs State of Bihar
Patna High Court · (1993) 04 PAT CK 0014
High Courts09 Apr 1993
Commissioner of Income Tax Vs Western India Sales and Services
Patna High Court · (1993) 04 PAT CK 0028
High Courts09 Apr 1993
Commissioner of Income Tax Vs Ashok Kumar Jalan
Patna High Court · (1993) 04 PAT CK 0027
High Courts09 Apr 1993
Controller of Estate Duty Vs Smt. Ginni Devi Jain
Patna High Court · (1993) 04 PAT CK 0020