High Courts21 May 1993Allowed
Bihar Rajya Adhivakta Sangh and Others Vs State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0025
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,865 of 2,661
High Courts21 May 1993Allowed
Shankar Prasad Sahi Vs State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0022
High Courts21 May 1993
State Bank of India Staff Association and Others Vs Election Commission of India and Others
Patna High Court · (1993) 05 PAT CK 0021
High Courts21 May 1993
Ram Kishore Narain Singh and Others and Devi and Others Vs State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0019
High Courts21 May 1993Dismissed
Smt. Banuka Devi and Others Vs The State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0018
High Courts21 May 1993Dismissed
Rai Mahesh Charan Sinha Vs Mostt. Bidya Devi and others
Patna High Court · (1993) 2 PLJR 208
Bihar Money Lenders Act, 1974 — Section 12
High Courts21 May 1993
Vidya Bhushan Singh Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 432
Constitution of India, 1950 — Article 226
High Courts21 May 1993
Vinay Verma Vs Union of India and Others
Patna High Court · (1993) 2 PLJR 263
Wild Life (Protection) Act, 1972 — Section 18, 18(1), 26, 26A, 29
High Courts20 May 1993Dismissed
Sukhdeo Paswan and Others Vs State of Bihar and Others
Patna High Court · AIR 1994 Patna 13 : (1993) 41 BLJR 958 : (1993) 2 PLJR 211
Bihar Tenancy Act, 1885 — Section 48E(1)Constitution of India, 1950 — Article 227
High Courts18 May 1993
Bishwanath Tato and Others Vs The State of Bihar
Patna High Court · (1993) 05 PAT CK 0029
High Courts18 May 1993Allowed
Deoraj Thakur Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 598
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts17 May 1993Allowed
Manik Roy Vs Raghunandan Prasad
Patna High Court · (1993) 2 PLJR 215
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 11(1)(c), 14, 14(4)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 May 1993Dismissed
Yamuna Prasad Singh and others Vs Birendra Kumar Singh @ Ram Singar Singh and others
Patna High Court · (1993) 2 PLJR 396
Contract Act, 1872 — Section 45Transfer of Property Act, 1882 — Section 106, 111(A), 116
High Courts13 May 1993Dismissed
(Shri) Bhagwan Singh and Others Vs The State of Bihar
Patna High Court · (1993) 05 PAT CK 0009
High Courts12 May 1993Allowed
Shiv Nandan Mishra and Others Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1025 : (1993) 2 PLJR 311
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32B
High Courts12 May 1993Allowed
Lakshmi Singh and others Vs Prithivi Raj Prasad and others
Patna High Court · (1993) 2 PLJR 303
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts10 May 1993Allowed
Chandra Prabhu Agency Private Limited Vs Bihar Rajya Pul Nirman Nigam Limited and Another
Patna High Court · (1994) 1 PLJR 251
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 8Sales of Goods Act, 1930 — Section 64(2)
High Courts10 May 1993Dismissed
Latifur Rahman Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 104
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 15, 2(cce)Constitution of India, 1950 — Article 227
High Courts10 May 1993Dismissed
Thakur Shaligram Singh Vs The State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0024
High Courts10 May 1993Dismissed
Managing Committee of Proposed High School Vs The State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0020