High Courts21 Jul 1993
Commissioner of Income Tax Vs Girish Kumar Kothari
Patna High Court · (1993) 07 PAT CK 0038
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,863 of 2,661
High Courts21 Jul 1993
Commissioner of Income Tax Vs Bihar Alloy Steels Ltd.
Patna High Court · (1993) 07 PAT CK 0035
High Courts21 Jul 1993
Vinod Poddar and Another Vs Commissioner of Income Tax and Others
Patna High Court · (1993) 07 PAT CK 0029
High Courts20 Jul 1993Dismissed
Tarun Kumari and Others Vs State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0036
High Courts20 Jul 1993Dismissed
Sri Bipin Bihari Singh and Sri Brajesh Kumar Sinha Vs State of Bihar and Others
Patna High Court · (1994) 42 BLJR 283
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts20 Jul 1993Dismissed
Raj A.N.M. School, Muzaffarpur Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 479
Bihar and Orissa Nurses Registration Act, 1935 — Section 10, 10(1), 10(1)(a), 10(1)(b), 11
High Courts20 Jul 1993
Rameshwar Nath Mishra and Others Vs The State of Bihar and Others The State of Bihar and Others Vs Rameshwar Nath Mishra and Others
Patna High Court · (1993) 07 PAT CK 0001
High Courts19 Jul 1993Allowed
Dr. Uma Kumari and others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 690
Constitution of India, 1950 — Article 320
High Courts19 Jul 1993Dismissed
Bihar State Housing Board Vs State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0039
High Courts19 Jul 1993
Syed Welayat Hussain and Others etc. Vs State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0024
High Courts19 Jul 1993Allowed
Dattatray Nath Pandey Vs The State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0012
High Courts19 Jul 1993Dismissed
Shyam Kishore Prasad Vs Ranchi University and Others
Patna High Court · (1993) 07 PAT CK 0010
High Courts19 Jul 1993
Syed Welayat Hussain and Others Vs The State of Bihar
Patna High Court · (1993) 07 PAT CK 0005
High Courts19 Jul 1993Allowed
Sib Narain Roy Vs The State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0002
High Courts16 Jul 1993Dismissed
S.K.G. Sugar Limited Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 749
Bihar and Orissa Excise Act, 1915 — Section 13, 22, 27, 8Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 1993Allowed
Chhedilal Sikaria and Another Vs Ramjee Prasad
Patna High Court · (1993) 07 PAT CK 0026
High Courts13 Jul 1993Dismissed
Sunil Kumar Sen Vs Kanak Lata Choudhary and Others
Patna High Court · (1993) 2 PLJR 700
Specific Relief Act, 1963 — Section 16(c)
High Courts13 Jul 1993
Indradeo Prasad Singh and Another Vs Shivnath Prasad and Others
Patna High Court · (1993) 2 PLJR 373
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 11(1)(e), 14, 14(1)(c)Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 107
High Courts09 Jul 1993Allowed
Saryug Singh Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 287
Constitution of India, 1950 — Article 12General Clauses Act, 1897 — Section 3Representation of the People Act, 1951 — Section 159
High Courts09 Jul 1993Allowed
Dilip Kumar Kotecha Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1411
Essential Commodities Act, 1955 — Section 6B, 7