High Courts30 Jul 1993
Dumraon Textiles Limited Vs Bihar State Electricity Board and Others
Patna High Court · (1995) 1 CivCC 561
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,862 of 2,661
High Courts29 Jul 1993Allowed
Sabita Bhattacharya Vs State of Bihar and Others
Patna High Court · (1993) 2 PLJR 366
High Courts29 Jul 1993
Association of Civil Service Examinees and Amaresh Kumar Singh Vs The Bihar Public Service Commission and Others Satish Chandra Pd. Sinha and Sunil Kumar Sinha Vs The Bihar Public Service Commission
Patna High Court · (1993) 07 PAT CK 0048
High Courts29 Jul 1993
L.N. Mishra Institute of Pharmacy Vs State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0040
High Courts29 Jul 1993Allowed
North East Fertilisers Pvt. Ltd. and Another Vs Bihar State Electricity Board and Others
Patna High Court · AIR 1995 Patna 33 : (1994) 42 BLJR 954 : (1995) 1 CivCC 578
Electricity Act, 1910 — Section 22
High Courts29 Jul 1993
Mohd. Karim Uddin and Others Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 956 : (1994) 2 PLJR 769
High Courts29 Jul 1993
Balram Singh Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 290 : (1995) 1 PLJR 153
High Courts29 Jul 1993Dismissed
Chandra Nath Mishra and Others Vs The State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0003
High Courts28 Jul 1993
The High Court of Judicature at Patna Vs Virendra Kumar and Another
Patna High Court · (1993) 2 BLJR 1300 : (1993) 2 PLJR 506
Constitution of India, 1950 — Article 13, 136, 19
High Courts28 Jul 1993
National Insurance Co. Ltd. Vs Ashok Kumar Singh and Another
Patna High Court · (1994) 2 ACC 115
Motor Vehicles Act, 1939 — Section 95(2)(b), 95(2)(b)(ii), 95(2)(c)
High Courts28 Jul 1993Allowed
Krishna Kumar Verma Vs State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0020
High Courts28 Jul 1993
Laxmi Paswan, Mungeri alias Sitaram Sao and Lallu Ram Vs The State of Bihar The State of Bihar Vs Laxmi Paswan and Girja Singh and Others
Patna High Court · (1993) 07 PAT CK 0019
High Courts26 Jul 1993
Amalendu Krishna Vs The Patna University and others
Patna High Court · (1993) 2 PLJR 490
High Courts26 Jul 1993Allowed
Ranjit Kumar Choubey Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 463
Constitution of India, 1950 — Article 309
High Courts24 Jul 1993
Choudhary Azizul Hassan and Others Vs State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0015
High Courts23 Jul 1993Dismissed
Jamuna Paswan Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 357
Constitution of India, 1950 — Article 226
High Courts22 Jul 1993
Karan Murmu and Others Vs State of Bihar and Others
Patna High Court · AIR 1995 Patna 62 : (1994) 42 BLJR 993 : (1994) 2 PLJR 684
Constitution of India, 1950 — Article 226, 227Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 59
High Courts22 Jul 1993Dismissed
Magister Singh Vs The State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1418 : (1993) 2 PLJR 494
Constitution of India, 1950 — Article 14, 226
High Courts22 Jul 1993Dismissed
Kamta Prasad and Sons and Others Vs The Union of India (UOI) and Others
Patna High Court · (1994) 42 BLJR 336
High Courts21 Jul 1993Dismissed
Naresh Prasad Vs The State of Bihar and Another
Patna High Court · (1993) 07 PAT CK 0049