High Courts03 Sept 1993Dismissed
Miss Prasanna Kumari Amma M.P. and Another Vs Bihar State Financial Corporation and Others
Patna High Court · (1994) 1 PLJR 366
Constitution of India, 1950 — Article 16
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,860 of 2,661
High Courts03 Sept 1993Dismissed
Jyotish and Others Vs Union of India (UOI) and Others
Patna High Court · (1993) 09 PAT CK 0028
High Courts03 Sept 1993Dismissed
Bikram Purti and Another Vs Union of India (UOI) and Others
Patna High Court · (1993) 09 PAT CK 0027
High Courts02 Sept 1993
Nawadah Vidhi Maha Vidyalaya, Nawadah and others Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 653
University Grants Commission Act, 1956 — Section 12A(a), 9(7)(ii)
High Courts02 Sept 1993Dismissed
Shri Mudan Mohan Upadhyaya Vs The State of Bihar and Others
Patna High Court · (1993) 09 PAT CK 0003
High Courts01 Sept 1993Dismissed
Indian Oil Corporation and Others Vs Md. Sohail and others
Patna High Court · (1993) 2 PLJR 666
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 11Industrial Disputes Act, 1947 — Section 2(A), 2(K), 2A, 33C
High Courts01 Sept 1993Dismissed
Arvind Kumar Lall Vs Ram Tahal Choudhary and Others
Patna High Court · (1993) 09 PAT CK 0037
High Courts01 Sept 1993Allowed
The Bihar State Adult and Non-formal Education Office Employees Association and Others Vs State of Bihar and others
Patna High Court · (1993) 2 PLJR 600
High Courts27 Aug 1993
Kamleshwar Prasad Mishra and Others Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 613
Constitution of India, 1950 — Article 12Electricity Act, 1910 — Section 37Electricity Rules, 1910 — Rule 77, 79, 80, 82, 83
High Courts27 Aug 1993Allowed
Anil Kumar Gupta Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 195 : (1993) 2 PLJR 608
Land Acquisition Act, 1894 — Section 35, 4, 5A
High Courts27 Aug 1993
Ram Krishna Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1995 Patna 73 : (1994) 42 BLJR 988
Land Acquisition Act, 1894 — Section 18, 48
High Courts27 Aug 1993Dismissed
Jai Naresh Singh and others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 713
Constitution of India, 1950 — Article 12, 14, 16
High Courts26 Aug 1993Dismissed
Shri Ram Tiwary and Another Vs Bholi Devi and Another
Patna High Court · (1993) 08 PAT CK 0023
High Courts26 Aug 1993Allowed
Sk. Wahid and Another, Emin Riyasat and Gopal Singh and Another Vs State of Bihar and Others
Patna High Court · (1994) 42 BLJR 146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts26 Aug 1993Allowed
Ravi Nandan Pd. and Others Vs State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0001
High Courts25 Aug 1993
Chaitu Sahni and Rama Sahni Vs State of Bihar
Patna High Court · (1993) 08 PAT CK 0016
High Courts25 Aug 1993Allowed
Abdul Kaum Vs Md. Wahab and others
Patna High Court · (1993) 2 PLJR 771
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2, 2(3), 2(7), 2(9), 3
High Courts25 Aug 1993Dismissed
Mohammad Saghir and Others Vs The State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0007
High Courts24 Aug 1993Allowed
Governing Body, Ram Lakhan Singh Yadav College of Pharmacy and Another Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 34 : (1993) 2 PLJR 650
Pharmacy Act, 1948 — Section 10, 12
High Courts23 Aug 1993Allowed
Baset Manjhi and Others Vs Raimat Majjhiain and Others
Patna High Court · (1993) 08 PAT CK 0031