High Courts24 Sept 1993Dismissed
Prabhat Kumar Roy Vs Ranchi University and Others
Patna High Court · (1993) 09 PAT CK 0042
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,858 of 2,661
High Courts24 Sept 1993
Bhagwan Singh and Others Vs Union of India (UOI) and Others
Patna High Court · (1993) 09 PAT CK 0024
High Courts24 Sept 1993Allowed
(Mrs.) Shashi Bala Choudhary Vs Ramgarh Cantonment Board and Others
Patna High Court · (1993) 09 PAT CK 0014
High Courts24 Sept 1993
Bigau Ram Vs State of Bihar and Others
Patna High Court · (1993) 09 PAT CK 0011
High Courts24 Sept 1993Allowed
Najeeb Zaman Vs Bihar State Electricity Board and Others
Patna High Court · (1993) 09 PAT CK 0006
High Courts23 Sept 1993Dismissed
Bhola Nath and Others Vs Bharat Coking Coal Ltd. and Others
Patna High Court · (1993) 09 PAT CK 0056
High Courts23 Sept 1993
SYED ASKARI HADI ALI AUGUSTINE IMAM AND OTHERS Vs UNION OF INDIA AND OTHERS
Patna High Court · (1993) 09 PAT CK 0047
High Courts23 Sept 1993Dismissed
Mohd. Sagir Ansari Vs The State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1290
High Courts23 Sept 1993
Syed Askari Hadi Ali Augustine Imam and Others Vs Union of India (UOI) and Others
Patna High Court · (1993) 09 PAT CK 0031
High Courts23 Sept 1993Dismissed
Dwarika Prasad Rajak Vs The State of Bihar and Others
Patna High Court · (1993) 09 PAT CK 0026
High Courts23 Sept 1993Allowed
Chotanagpur Chemical and Industries Pvt. Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 649
High Courts23 Sept 1993Allowed
Sheela Sinha Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 617
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 11, 14, 15, 17, 48(1)Bihar Industrial Area Development Authority Act, 1974 — Section 3, 8Constitution of India, 1950 — Article 12
High Courts22 Sept 1993Dismissed
Domni and Others Vs Pragash Sao and Others
Patna High Court · (1993) 09 PAT CK 0052
High Courts22 Sept 1993Allowed
Ram Krishna Singh Vs Bihar State Electricity Board and Others
Patna High Court · (1993) 09 PAT CK 0033
High Courts21 Sept 1993Dismissed
LA-Vision Vs Union of India (UOI) and Others
Patna High Court · (1993) 09 PAT CK 0022
High Courts21 Sept 1993Allowed
Trident Tubes Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · AIR 1995 Patna 104
Electricity (Supply) Act, 1948 — Section 46, 49
High Courts20 Sept 1993Allowed
Om Prakash Sah Vs Lila Devi and Others
Patna High Court · (1997) 1 PLJR 27
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Sept 1993Allowed
Raj Mangal Ram Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 776
Criminal Procedure Code, 1973 (CrPC) — Section 195Epidemic Diseases Act, 1897 — Section 2(1)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts14 Sept 1993
Dr. S.M. Naqui Imam, Dental College and Hospital Vs Dental Council of India and Others
Patna High Court · (1993) 09 PAT CK 0029
High Courts10 Sept 1993Dismissed
Sharma Enterprises Vs J.N. Hotals Pvt. Ltd.
Patna High Court · (1993) 09 PAT CK 0040