High Courts15 Oct 1993Dismissed
Bihar State Road Transport Corporation Vs Nita Rampal and Another
Patna High Court · (1995) ACJ 870
Motor Vehicles Act, 1939 — Section 110A, 110D
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,857 of 2,661
High Courts15 Oct 1993
Bihar State R.T.C. Vs Nita Ram Pal and Another
Patna High Court · (1994) 1 ACC 553
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 110A
High Courts15 Oct 1993
Nand Kumar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1993) 10 PAT CK 0002
High Courts13 Oct 1993Dismissed
Rakesh Ranjan Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 798
High Courts13 Oct 1993
Radha Shayam Pathak Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 779
Constitution of India, 1950 — Article 14, 311, 311(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts13 Oct 1993Dismissed
Ramadhar Sharma Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 30
High Courts13 Oct 1993Dismissed
Srimati Sumitra Devi and Others Vs Jahnvi Prasad Sah
Patna High Court · (1993) 10 PAT CK 0007
High Courts13 Oct 1993Dismissed
Nand Kishore Trigun Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 51
Bihar Nationalised Secondary Schools (Conditions of Service) Rules, 1983 — Rule 7Constitution of India, 1950 — Article 14
High Courts11 Oct 1993Allowed
Dr. Krishna Kant Sinha and Others Vs State of Bihar
Patna High Court · (2000) 3 PLJR 263
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts11 Oct 1993Dismissed
Jamuna Prasad Singh and Another Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 842
Bihar Timber and Others Forest Produce (Transit Regulation) Rules, 1973 — Rule 6.6Forest (Bihar Amendment) Act, 1990 — Section 41, 42, 52, 52(4)(A), 76
High Courts11 Oct 1993
Ramesh Singh and Another Vs Chinta Devi and Others
Patna High Court · (1993) 10 PAT CK 0010
High Courts08 Oct 1993
The Oriental Insurance Company Ltd. Vs Smt. Manjula Mishra and Others
Patna High Court · (1993) 10 PAT CK 0019
High Courts08 Oct 1993
Oriental Insurance Co. Ltd. Vs Manjula Mishra and Others
Patna High Court · (1993) 10 PAT CK 0015
High Courts07 Oct 1993Dismissed
Subhash Chandra Mishra Vs State of Bihar and Others
Patna High Court · (1993) 10 PAT CK 0020
High Courts06 Oct 1993Allowed
Sarjug Sharan Singh and Others Vs The State of Bihar and Others
Patna High Court · (1993) 10 PAT CK 0018
High Courts05 Oct 1993Allowed
Ravi Pratap Singh Vs The State of Bihar and Others
Patna High Court · (1993) 10 PAT CK 0016
High Courts05 Oct 1993
Awadh Kishore Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 335
High Courts30 Sept 1993Dismissed
Narayanapur Ghat Chitouni Navik Samittee Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 417 : (1994) 1 PLJR 16
Industrial Disputes Act, 1947 — Section 2
High Courts28 Sept 1993Allowed
Shree Sheo Mandir Mahavir Mandir Nyas Samiti and Another Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1366 : (1994) 2 PLJR 712
Constitution of India, 1950 — Article 14, 19
High Courts24 Sept 1993
BHAGWAN SINGH AND OTHERS Vs UNION OF INDIA AND OTHERS
Patna High Court · (1993) 09 PAT CK 0049