High Courts10 Sept 1993Allowed
Gladstone Mineral Industries Vs State of Bihar and Others
Patna High Court · (1994) 2 PLJR 513
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,859 of 2,661
High Courts10 Sept 1993Dismissed
The Mata Gujri Memorial Medical College and Lions Sewa Kendra Hospital, Kishanganj Vs The State of Bihar and Others
Patna High Court · (1993) 09 PAT CK 0032
High Courts10 Sept 1993Dismissed
Oriental Fire and General Ins. Co. Ltd. Vs Purushottam Goel and Another
Patna High Court · (1993) 09 PAT CK 0016
High Courts10 Sept 1993Dismissed
Danmal Sharma and Others Vs The State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1278 : (1994) 2 PLJR 651
Constitution of India, 1950 — Article 226
High Courts09 Sept 1993Allowed
Rama Ranjan Prasad Singh Vs Union of India (UOI) and Others
Patna High Court · (1993) 09 PAT CK 0030
High Courts06 Sept 1993
Kashi Nath Thakur Vs State of Bihar and Others
Patna High Court · (1993) 09 PAT CK 0048
High Courts06 Sept 1993Allowed
Bihar Motion Picture Association and Others Vs State of Bihar and Others
Patna High Court · AIR 1995 Patna 98 : (1995) 1 PLJR 291
Bihar Cinemas (Regulation) Act, 1954 — Section 9Bihar Cinemas (Regulation) Rules, 1974 — Rule 25Electricity Act, 1910 — Section 37
High Courts05 Sept 1993Dismissed
Jyotish and others Vs The Union of India and Others
Patna High Court · (1993) 09 PAT CK 0007
Constitution of India, 1950 — Article 12, 14, 226Industrial Disputes Act, 1947 — Section 2, 2(P)
High Courts04 Sept 1993Dismissed
Akhtar Jama Khan and Others Vs The State of Bihar and Others
Patna High Court · (1993) 09 PAT CK 0045
High Courts04 Sept 1993
Md. Yasin and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (1994) 1 PLJR 65
Constitution of India, 1950 — Article 12, 226
High Courts04 Sept 1993Dismissed
Ravi Kumar Lama Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 499 : (1994) 1 PLJR 530
Police Act, 1861 — Section 7
High Courts04 Sept 1993Dismissed
Nirmal Kumar Pradeep Kumar Vs The State of Bihar and Others
Patna High Court · (1993) 09 PAT CK 0036
High Courts04 Sept 1993Dismissed
G.C. Mrig Vs State of Bihar and Another
Patna High Court · (1993) 09 PAT CK 0025
High Courts04 Sept 1993Allowed
Yogeshwar Mahto Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 520 : (1994) 1 PLJR 398
High Courts04 Sept 1993Dismissed
Harbhajan Singh Dhillon Vs Pharat Coking Coal Ltd. and Others
Patna High Court · (1993) 09 PAT CK 0020
High Courts04 Sept 1993Allowed
Khanna Construction Vs The State of Bihar and Another
Patna High Court · (1994) 42 BLJR 586 : (1994) 1 PLJR 62
Forest (Conservation) Act, 1980 — Section 1, 2, 3, 3A, 4Mines and Minerals (Development and Regulation) Act, 1957 — Section 21
High Courts04 Sept 1993Dismissed
Shashi Bhushan Kumar Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 541 : (1994) 2 PLJR 55
Constitution of India, 1950 — Article 14
High Courts04 Sept 1993
R.D. Enterprises (Pvt) Ltd. Vs Coal India Ltd. and Others
Patna High Court · (1994) 42 BLJR 533 : (1994) 1 PLJR 499
High Courts04 Sept 1993Allowed
Jagannath Prasad Vs Director (Production) Heavy Engineering Corporation and Others
Patna High Court · (1993) 09 PAT CK 0004
High Courts04 Sept 1993Dismissed
Bhuneshwar Mallah and Another Vs Central Coalfields Ltd. and Others
Patna High Court · (1993) 09 PAT CK 0001
Constitution of India, 1950 — Article 226