High Courts23 Aug 1993
Bibi Asiran Vs Mobarak Ansari
Patna High Court · (1994) 2 DMC 53
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,861 of 2,661
High Courts20 Aug 1993Allowed
Gobind Oraon Vs State of Bihar
Patna High Court · (1993) 08 PAT CK 0026
High Courts20 Aug 1993Dismissed
Binod Kumar and others Vs State of Bihar and others
Patna High Court · (1993) 2 PLJR 531
High Courts19 Aug 1993Dismissed
Shri N.C. Dhoundial Vs The State of Bihar and Another
Patna High Court · (1993) 08 PAT CK 0037
High Courts19 Aug 1993Allowed
Dehri Lime Co. (Pvt.) Ltd. Vs State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0027
High Courts19 Aug 1993Dismissed
Bibi Anwarunisa Vs Daulat Rai and Mahesh Rai
Patna High Court · (1993) 08 PAT CK 0025
High Courts19 Aug 1993
Card Board Products (Gomia) and Others Vs The State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0012
High Courts19 Aug 1993Dismissed
Kedar Nath Singh Vs The State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0003
High Courts17 Aug 1993Dismissed
Radha Mohan Pd. Sinha Vs State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0030
Bihar State Housing Board Act, 1982 — Section 59Bihar State Housing Board Ordinance, 1972 — Section 59
High Courts17 Aug 1993Allowed
Dr. Pashupati Nath Prasad Vs Bishwanath Bhandari and Others
Patna High Court · (1994) 1 PLJR 24
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 148, 35Presidency Small Cause Courts Act, 1882 — Section 13, 14, 14(4), 14(6), 14(7)
High Courts13 Aug 1993
Miss Afshan Azeem and Others Vs State of Bihar
Patna High Court · (1993) 2 PLJR 745
Constitution of India, 1950 — Article 226, 227
High Courts12 Aug 1993Allowed
Unique Transport Service and Another Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1371
Bihar Finance Act, 1981 — Section 31(3)
High Courts11 Aug 1993Allowed
Nawal Kishore and fifteen others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 661
High Courts11 Aug 1993
Nityanand Sharma and another Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 535
Constitution of India, 1950 — Article 14, 21, 341, 342, 342(1)Official Languages Act, 1963 — Section 5
High Courts06 Aug 1993Dismissed
Sheo Narain Jaiswal Vs Prabhu Shankar Jaiswal and Others
Patna High Court · (1993) 08 PAT CK 0008
High Courts06 Aug 1993Allowed
Achyuta Nand Singh Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 636
High Courts05 Aug 1993
Indrajeet Mishra Vs State of Bihar and Others
Patna High Court · AIR 1995 Patna 54 : (1993) 2 PLJR 772
Bihar Panchayat Conduct of Business of Panchayat Rules, 1960 — Rule 26Constitution of India, 1950 — Article 14
High Courts05 Aug 1993Allowed
Laxchami Prasad Agrawal Vs State of Bihar
Patna High Court · (1994) 42 BLJR 1065 : (1994) CriLJ 1416 : (1993) 2 PLJR 466
Arms Act, 1959 — Section 2, 27, 3, 39, 5Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jul 1993Allowed
Shyam Kishore Narayan Sinha Vs The State of Bihar
Patna High Court · (1994) 1 PLJR 264
High Courts30 Jul 1993
Mahamad Iqbal Vs The State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0034