High Courts01 Dec 1993Dismissed
Achyutanand Singh and Others Vs Union of India (UOI) and Others
Patna High Court · (1993) 12 PAT CK 0018
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,856 of 2,661
High Courts01 Dec 1993
BIHAR INSTITUTE OF MINING AND MINE SURVEYING Vs COMMISSIONER OF Income Tax.
Patna High Court · (1993) 12 PAT CK 0017
High Courts01 Dec 1993Dismissed
Bihar Institute of Mining and Mine Surveying Vs Commissioner of Income Tax
Patna High Court · (1994) 76 TAXMAN 455
Income Tax Act, 1961 — Section 12A, 2(15)
High Courts18 Nov 1993Dismissed
Kent Homoeopathic Medical College and Hospital, Hajipur, Vaishali Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 755
Constitution of India, 1950 — Article 19(1)(g), 21, 246(1), 254, 282Evidence Act, 1872 — Section 45Homoeopathy Central Council Act, 1973 — Section 13, 15, 16, 17, 18
High Courts16 Nov 1993Dismissed
Bihar Fruit and Vegetable Development Corporation Vs The State of Bihar and Others
Patna High Court · (1993) 11 PAT CK 0013
High Courts12 Nov 1993Dismissed
Arun Dutt Vs Upendra Kumar Singh and Others
Patna High Court · (1993) 2 BLJR 1380
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts11 Nov 1993
COMMISSIONER OF INCOME TAX Vs SMT. KAMLA DEVI RATHI.
Patna High Court · (1993) 11 PAT CK 0012
High Courts11 Nov 1993
Commissioner of Income Tax Vs Smt. Kamla Devi Rathi
Patna High Court · (1993) 11 PAT CK 0003
High Courts10 Nov 1993Dismissed
Ram Naresh Singh Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 783
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts10 Nov 1993Dismissed
Suresh Tripathi and Ramesh Chaubey Vs The State of Bihar and Others
Patna High Court · (1993) 11 PAT CK 0014
High Courts10 Nov 1993Dismissed
Krishnadeo Singh Vs The State of Bihar and Others
Patna High Court · (1993) 11 PAT CK 0007
Bihar Service Code, 1952 — Rule 100Penal Code, 1860 (IPC) — Section 302
High Courts09 Nov 1993Dismissed
Amalgamated Drugs and Pharmaceuticals Pvt. Ltd. and Another Vs State of Bihar and Another
Patna High Court · (1993) 11 PAT CK 0011
High Courts09 Nov 1993Dismissed
Amalgamated Drugs and Pharmaceuticals Private Limited and Another Vs State of Bihar and Others
Patna High Court · (1993) 11 PAT CK 0006
High Courts09 Nov 1993
Deena Nath Rai and Others Vs Haridwar Rai and Others
Patna High Court · (1993) 2 BLJR 1395
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3
High Courts04 Nov 1993
Kamla Singh and Others Vs Dev Nath Singh and Another
Patna High Court · (1994) 42 BLJR 687 : (1994) 1 PLJR 282
High Courts03 Nov 1993Dismissed
Blue Chip Investment Consultants Stock and Share Brokers Vs Tata Share Registry Limited and Others
Patna High Court · (1993) 11 PAT CK 0004
High Courts03 Nov 1993Dismissed
Blue Chip Investment Consultants, Stock and Share Brokers Vs Tata Share Registry Ltd. and Others
Patna High Court · (1993) 11 PAT CK 0001
High Courts15 Oct 1993
Food Corporation of India, Patna Vs The Commissioner of Commercial Taxes, Bihar, Patna
Patna High Court · (1993) 2 PLJR 625
Food Corporations Act, 1964 — Section 10, 21, 3, 38, 4Income Tax Act, 1961 — Section 40A(3)
High Courts15 Oct 1993Dismissed
Bihar State Co-operative Marketing Union Ltd. and Another Vs Indian Farmers Fertilizer Co-operative Ltd. and Others
Patna High Court · (1993) 10 PAT CK 0017