High Courts12 Jan 1994
Binod Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (1994) 42 BLJR 658 : (1994) 1 PLJR 508
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 60, 62, 7
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,854 of 2,661
High Courts11 Jan 1994
Shaikh Wajib and Others Vs State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0004
High Courts11 Jan 1994
Akshya Bat Dayal Singh and Others Vs The State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0003
High Courts10 Jan 1994
Ganesh Das Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 49
High Courts10 Jan 1994
Sone Vanaspati Vs State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0025
High Courts10 Jan 1994
Haribans Prasad Singh Vs State of Bihar and Another
Patna High Court · (1994) 1 PLJR 765
High Courts06 Jan 1994Allowed
Vikramshila Transformers (Pvt.) Ltd. Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 601
High Courts05 Jan 1994
Sushil Kumar Agrawal Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 443
Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 419, 420
High Courts24 Dec 1993Dismissed
Chowdhary Dinanath Singh and Others Vs Bhawani Dayal Gupta and Others
Patna High Court · (1994) 2 PLJR 765
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 14, 3(1), 4Civil Procedure Code, 1908 (CPC) — Section 144, 144(1)Constitution of India, 1950 — Article 136(1)
High Courts24 Dec 1993Dismissed
Bharat Motor Service Vs State Transport Authority and Others
Patna High Court · (1994) 1 PLJR 766
Motor Vehicles Act, 1939 — Section 63, 72(2), 80(3)
High Courts24 Dec 1993Dismissed
Pashupati Narain Vs The State of Bihar and Others
Patna High Court · (1993) 12 PAT CK 0029
High Courts24 Dec 1993Allowed
Dwarika Nath Tiwary Vs The Bihar State Road Transport Corporation and Others
Patna High Court · (1994) 1 PLJR 307
High Courts24 Dec 1993
M.L. Enterprises and Others Vs Commissioner of Income Tax and Others
Patna High Court · (1993) 12 PAT CK 0021
High Courts24 Dec 1993
M. L. ENTERPRISES AND OTHERS Vs COMMISSIONER OF Income Tax AND OTHERS.
Patna High Court · (1993) 12 PAT CK 0019
High Courts24 Dec 1993Allowed
Baidya Nath Prasad Mairh Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 323
High Courts24 Dec 1993Dismissed
Awadhesh Kumar Vs The Life Insurance Corporation of India and Others
Patna High Court · (1993) 12 PAT CK 0004
High Courts23 Dec 1993Allowed
Bihar Lohar (Scheduled Tribes) Utthan Mahasabha and Another Vs The State of Bihar and Others Bihar Rajya Lohar Janjati Sangharsh Morcha and Others Vs The Union of India (UOI) and Others
Patna High Court · (1994) 2 PLJR 540
Constitution of India, 1950 — Article 14, 144, 342
High Courts22 Dec 1993Dismissed
Phudnath Kisan Nagesia Vs The State of Bihar and Another
Patna High Court · (1993) 12 PAT CK 0030
High Courts22 Dec 1993
Madan Sah Vs Laleshwar Choubey and Another
Patna High Court · AIR 1994 Patna 149 : (1994) 2 PLJR 846
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 14(4)
High Courts21 Dec 1993Dismissed
Jai Kant Tewary Vs State of Bihar State of Bihar Vs Jai Kant Tewary
Patna High Court · (1993) 12 PAT CK 0028