High Courts31 Jan 1994
Jai Prakash Chaurasia Vs State of Bihar and Another
Patna High Court · (1994) 01 PAT CK 0014
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,853 of 2,661
High Courts28 Jan 1994Allowed
Shyama Singh @ Shyama Bilas Singh and Others Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1047 : (1994) 1 PLJR 482
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 2
High Courts27 Jan 1994Dismissed
Kamdeo Mishra and Others Vs Prithabi Jha and Others
Patna High Court · (1994) 01 PAT CK 0023
High Courts27 Jan 1994Dismissed
Arun Khanna Vs State of Bihar and Another
Patna High Court · (1994) 01 PAT CK 0018
High Courts27 Jan 1994Allowed
Mira Bose and Alok Majumdar Vs The State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0017
High Courts25 Jan 1994Allowed
Mali Ram Agarwal Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 827
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 23
High Courts24 Jan 1994
Awadh Kishore Singh Vs The State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0028
High Courts24 Jan 1994Dismissed
Prafull Ranjan and Others Vs The Chancellor and Others
Patna High Court · AIR 1996 Patna 13 : (1994) 42 BLJR 670 : (1994) 1 PLJR 473
Bihar Inter University Board Act, 1981 — Section 5(2)Constitution of India, 1950 — Article 14, 226
High Courts22 Jan 1994
Nathuni Bhagat and Others Vs Ram Bilash Singh and Others
Patna High Court · (1995) 1 BLJR 91 : (1994) 2 PLJR 339
High Courts21 Jan 1994Allowed
Rabindra Nath Trivedi and Others Vs Bihar State Electricity Board and Others
Patna High Court · (1994) 01 PAT CK 0029
High Courts20 Jan 1994Dismissed
Amar Nath Thakur Vs State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0002
High Courts18 Jan 1994Dismissed
Auto Tyre Centre Vs United Exhibitors
Patna High Court · (1996) 1 BLJR 250
Partnership Act, 1932 — Section 69
High Courts18 Jan 1994Dismissed
Haji Abdul Aziz Vs Mohd. Wahid and Others
Patna High Court · (1994) 2 BLJR 1380 : (1994) 2 PLJR 396
High Courts18 Jan 1994
Ranjeet Kumar Roy and Others Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 285
High Courts14 Jan 1994Allowed
Bharat Cokung Coal Limited Vs Transport India
Patna High Court · (1994) 2 PLJR 806
Arbitration Act, 1940 — Section 14(2), 30
High Courts14 Jan 1994
Iqbal Chand Khurana and Another etc. etc. Vs State of Bihar and Others etc. etc.
Patna High Court · (1994) 01 PAT CK 0021
High Courts14 Jan 1994
Hira Sao and Another Vs State of Bihar
Patna High Court · (1994) 01 PAT CK 0008
High Courts13 Jan 1994Dismissed
Syed Akhtar Rizvi Vs The State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0024
High Courts13 Jan 1994
Smt. Katrina Toppo Vs Smt. Matilda Urain and Others
Patna High Court · (1994) 2 BLJR 999 : (1994) 1 PLJR 486
High Courts13 Jan 1994Allowed
L.M. Batra Vs State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0011