High Courts18 Feb 1994Allowed
Md. Kalimuddin and Others Vs The State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0005
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,852 of 2,661
High Courts17 Feb 1994Dismissed
Nawab Haider and Another Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0009
High Courts17 Feb 1994Allowed
Ajay Kumar Mishra and Others Vs The Registrar, Co-operative Societies and Others
Patna High Court · (1995) 2 PLJR 397
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts16 Feb 1994Dismissed
Surendra Prasad Sharma Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0020
High Courts14 Feb 1994Dismissed
Ram Namuna Sinha, Baij Nath Kumar and Baleshwar Tiwari Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1027 : (1994) 1 PLJR 551
High Courts14 Feb 1994Allowed
Jageshwar Pd. Singh and Others Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 820
Patna Municipal Corporation Act, 1951 — Section 514(1), 514(2), 514(3)
High Courts10 Feb 1994Dismissed
Bihar State Handloom Weavers'' Union and Others Vs State of Bihar and Others
Patna High Court · (1996) 85 CompCas 274 : (1994) 1 PLJR 584
High Courts10 Feb 1994
Dr. Surjit Singh Vs State of Bihar
Patna High Court · (1994) 42 BLJR 645 : (1994) 1 PLJR 405
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482
High Courts10 Feb 1994Allowed
Union of India (UOI) Vs State of Bihar and Another
Patna High Court · (1994) 02 PAT CK 0001
High Courts08 Feb 1994
Navin Kumar Mishra and Others Vs Lalit Narayan Mithila University and Others
Patna High Court · (1994) 2 BLJR 804
High Courts08 Feb 1994Allowed
Ashok Kumar Singh Vs The State of Bihar and 2 Ors.
Patna High Court · (1994) 02 PAT CK 0016
High Courts07 Feb 1994Dismissed
Smt. Pratibha Sinha Vs The State of Bihar and Another
Patna High Court · (1994) 02 PAT CK 0036
High Courts07 Feb 1994Dismissed
in Re: Late Rajo Singh and Ramautar Singh @ Ganesh Shanker
Patna High Court · (1994) 1 PLJR 636
Patna High Court Rules, 1916 — Rule 17, 18, 19, 20, 21Succession Act, 1925 — Section 284, 284(4)
High Courts07 Feb 1994Dismissed
Sudhir Kumar Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 793
High Courts04 Feb 1994
Nawin Kumar Mishra and Others Vs The L.N. Mithila University and Others
Patna High Court · (1994) 02 PAT CK 0026
High Courts03 Feb 1994Dismissed
Gopaljee Jha Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0039
High Courts03 Feb 1994Dismissed
Shankar Sinha Vs State of Bihar and Others
Patna High Court · (1994) 42 BLJR 966 : (1995) CriLJ 3143 : (1994) 1 PLJR 516
Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(1), 24(2), 24(3), 24(4)
High Courts03 Feb 1994Dismissed
Vishnu Kumar Khatar Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0025
High Courts03 Feb 1994Dismissed
Bihar State Road Transport Corporation Vs P. Sarvanam
Patna High Court · (1995) ACJ 451
Motor Vehicles Act, 1939 — Section 110CC, 110D
High Courts02 Feb 1994
Jeetendra Narayan Pandit and Others Vs State of Bihar and Others
Patna High Court · AIR 1996 Patna 41
All India Council for Technical Education Act, 1987 — Section 10ABihar State Engineering and Pharmacy Education Act, 1982 — Section 6