High Courts16 Mar 1994
Bali Ram Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0018
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,850 of 2,661
High Courts16 Mar 1994Dismissed
Prabhu Sharan Tiwari Vs The state of Bihar and Others
Patna High Court · (1995) 1 BLJR 81 : (1994) 2 PLJR 330
High Courts16 Mar 1994Allowed
Brihaspati Singh Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0004
High Courts12 Mar 1994
KRISHNA MOHAN PRASAD SAH AND OTHERS Vs COMMISSIONER OF Income Tax.
Patna High Court · (1994) 03 PAT CK 0007
High Courts11 Mar 1994Allowed
Sabitri Devi Vs State of Bihar
Patna High Court · (1994) 03 PAT CK 0056
High Courts09 Mar 1994Allowed
Narendra Kumar Singh Vs National Co-operative Consumers'' Federation of India Limited and Others
Patna High Court · (1994) 03 PAT CK 0017
High Courts09 Mar 1994Allowed
Umesh Thakur Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0008
High Courts08 Mar 1994Allowed
Mohan Jee Upadhyay Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0045
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(4)
High Courts07 Mar 1994Dismissed
Shivnath Ram Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0026
High Courts04 Mar 1994
Dhanaraj Singh and Co. Vs Commissioner of Income Tax and Another
Patna High Court · (1994) 03 PAT CK 0029
High Courts04 Mar 1994Partly Allowed
Oriental Insurance Co. Ltd. Vs Globe Enterprises
Patna High Court · (1994) 03 PAT CK 0028
High Courts04 Mar 1994Allowed
Sachchidanand Kishoro Prasad Sinha and Another Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0023
High Courts04 Mar 1994Dismissed
Ramnaresh Singh Vs The State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1313 : (1994) 2 PLJR 155
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 11, 11(A), 12, 2, 4Constitution of India, 1950 — Article 133, 134(A), 226
High Courts04 Mar 1994
DHANARAJ SINGH and CO. Vs COMMISSIONER OF INCOME TAX and Another
Patna High Court · (1994) 03 PAT CK 0011
High Courts03 Mar 1994Allowed
Subhash Chandra and Others Vs The State of Bihar and Another
Patna High Court · (1994) 03 PAT CK 0052
High Courts03 Mar 1994
Marwari Hotel Vs The Commissioner of Income Tax
Patna High Court · (1994) 2 PLJR 11
Income Tax Act, 1961 — Section 139(1), 139(2), 184(7), 185(3), 256(1)
High Courts03 Mar 1994
Commissioner of Income Tax Vs Swastik Industries
Patna High Court · (1994) 03 PAT CK 0033
High Courts02 Mar 1994Dismissed
Sunder Das and Others Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0053
High Courts02 Mar 1994Dismissed
Bhairvi Nandan Mishra Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 441 : (1994) 2 PLJR 226
High Courts02 Mar 1994Dismissed
Ghanshyam Das Kuppepar Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0036