High Courts02 Mar 1994
Md. Akhatar Hussain Ramish Vs Project and Development India Ltd. and Others
Patna High Court · (2003) 4 JCR 707
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,851 of 2,661
High Courts02 Mar 1994Dismissed
Ajay Kumar Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1049 : (1994) 1 PLJR 581
High Courts28 Feb 1994Allowed
Mithilesh Mishra and Others Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 252 : (1994) 1 PLJR 724
High Courts28 Feb 1994Dismissed
Yogendra Singh Vs The Additional Member, Board of Revenue and Others
Patna High Court · (1994) 1 PLJR 567
Constitution of India, 1950 — Article 133, 134A
High Courts25 Feb 1994Allowed
Dumraon Textiles Limited Vs The Bihar State Electricity Board and Others
Patna High Court · (1994) 2 PLJR 858
High Courts25 Feb 1994Dismissed
Ranchi Timber Traders Association and Another Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0019
High Courts25 Feb 1994Allowed
Kailash Prasad Vs The State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0011
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(2), 22, 22(2)Bihar Tenancy Act, 1885 — Section 4(3), 48E, 48E(1), 48E(2), 48E(3)Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts24 Feb 1994Allowed
Mitan Mukhiya and Others Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 686
High Courts24 Feb 1994Dismissed
Mithilesh Kumar Vs The State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0037
Bihar Private Engineering College (Taking Over of Management and Control) Ordinance, 1986 — Section 5Constitution of India, 1950 — Article 226
High Courts23 Feb 1994
Rajendra Prasad Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 769
High Courts23 Feb 1994
Sidhnath Bharti (Objector) Vs Jai Narayan Bharti
Patna High Court · (1994) 02 PAT CK 0024
High Courts23 Feb 1994Dismissed
Satyendra Narayan Singh Vs Bihar University and Others
Patna High Court · (1994) 02 PAT CK 0018
High Courts23 Feb 1994Allowed
Rajendra Singh Vs The State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0015
High Courts23 Feb 1994
Nand Kishore Singh Vs Bihar State Road Transport Corporation and Others
Patna High Court · (1994) 02 PAT CK 0006
High Courts22 Feb 1994Allowed
Md. Kalimullah and Others Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 757
Constitution of India, 1950 — Article 16
High Courts22 Feb 1994
Hari Prasad Yadav Vs Suresh Prasad Yadav and Another
Patna High Court · (1994) 02 PAT CK 0032
High Courts22 Feb 1994
Commissioner of Income Tax Vs Rastriya Swayam Sevak Sangh
Patna High Court · (1994) 42 BLJR 969 : (1994) 207 ITR 479 : (1994) 1 PLJR 752
High Courts22 Feb 1994
Commissioner of Income Tax Vs N.P. Singh and Others
Patna High Court · (1994) 02 PAT CK 0028
High Courts18 Feb 1994Allowed
Anil Kumar Sinha Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0021
High Courts18 Feb 1994
Md. Irfan Farooque and Others Vs Director (Primary-Education) and Others
Patna High Court · (1994) 1 PLJR 692