High Courts23 Mar 1994
Indrajit Prasad Vinit Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0005
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,849 of 2,661
High Courts23 Mar 1994Dismissed
Patna Branch Accountant General Office Housing Cooperative Society Ltd. Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0003
High Courts22 Mar 1994Allowed
Sky Vision T.V. Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 845
Constitution of India, 1950 — Article 265
High Courts22 Mar 1994Dismissed
Patna Branch Accountant General Office Housing Co-operative Society Limited Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0032
High Courts21 Mar 1994Allowed
Hari Narain Sah Vs Ramjatan Singh and Others
Patna High Court · (1994) 03 PAT CK 0047
High Courts18 Mar 1994Dismissed
Ramdeo Sao and Others Vs Md. Quamrul Hoda and Others
Patna High Court · (1994) 03 PAT CK 0014
High Courts18 Mar 1994Allowed
Narbdeshwar Mahadev Mandir Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 832
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 11, 15
High Courts17 Mar 1994Dismissed
The Rajendra Agriculture University Shikshak Manch Vs The Chancellor, Rajendra Agriculture University and Others
Patna High Court · (1994) 2 PLJR 485
Bihar Agriculture University Act, 1987 — Section 36, 36(1), 36(2), 36(4)Bihar and Orissa General Clauses Act, 1917 — Section 28, 36(4), 4(36)General Clauses Act, 1897 — Section 3(39)
High Courts17 Mar 1994Dismissed
Primary Agriculture Credit Cooperative Society Ltd. and Others and Sakarpura Cane Growers Cooperative Society Ltd. Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0050
High Courts17 Mar 1994
New India Issurance Company Ltd. Vs Mamta Devi and Others
Patna High Court · (1994) 03 PAT CK 0044
High Courts17 Mar 1994
Surajdeo Singh Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 39
High Courts17 Mar 1994Allowed
New India Assurance Co. Ltd. Vs Mamta Devi and Others
Patna High Court · (1994) 03 PAT CK 0009
High Courts17 Mar 1994Allowed
Dr. Rai Sudhakar Prasad Vs State of Bihar and Others
Patna High Court · (1994) 2 PLJR 818
High Courts16 Mar 1994Allowed
Kamal Kishore Mishra Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0049
High Courts16 Mar 1994Dismissed
Jainarain Manjhi Vs State of Bihar and Another
Patna High Court · (1995) 1 BLJR 453
High Courts16 Mar 1994Dismissed
Sanskrit Shikshak Sangh Saharsa-Supaual and Others Vs The State of Bihar and Others
Patna High Court · (1995) 1 BLJR 74 : (1994) 2 PLJR 325
Bihar Sanskrit Shiksha Education Board Act, 1981 — Section 14, 6(2)(a)
High Courts16 Mar 1994Dismissed
Managing Committee of Bhagwan Budh Primary Teacher''s Education College Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0030
High Courts16 Mar 1994
Hare Krishna Yadav and Others, Awadhesh Kumar Pandit and Ramesh Kumar Vishwas Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1287 : (1994) 2 PLJR 224
Constitution of India, 1950 — Article 16
High Courts16 Mar 1994Dismissed
Praveen Kumar Jha Vs Patna University and Others
Patna High Court · (1995) 1 BLJR 450 : (1994) 2 PLJR 228
Bihar Inter University Board Act, 1981 — Section 2
High Courts16 Mar 1994
Dhrub Dubey Vs The State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1321 : (1994) 2 PLJR 248