High Courts06 Apr 1994Allowed
Mahendra Narayan Sardar Vs The State of Bihar and Another
Patna High Court · (1994) 04 PAT CK 0020
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,848 of 2,661
High Courts05 Apr 1994Allowed
Shree Radhe Govindji and Others Vs The State of Bihar and Others
Patna High Court · (1995) 1 BLJR 89 : (1994) 2 PLJR 337
High Courts05 Apr 1994
Commissioner of Wealth Tax Vs Smt. Shushila Devi Tamakuwala
Patna High Court · (1996) 130 CTR 229 : (1995) 212 ITR 203
Wealth Tax Act, 1957 — Section 5(1)
High Courts05 Apr 1994Allowed
Vidya Sagar Singh Vs Shanti Devi and Others
Patna High Court · (1995) ACJ 942
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts05 Apr 1994
Commissioner of Income Tax Vs Kharsawan Mineral Concern P. Ltd.
Patna High Court · (1995) 213 ITR 270
Income Tax Act, 1961 — Section 214
High Courts05 Apr 1994Allowed
Sri Vidya Sagar Singh Vs Shanti Devi and Others
Patna High Court · (1994) 2 PLJR 820
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 165, 173
High Courts05 Apr 1994
Smt. Puspa Singh, Ajay Construction and Amarnath Pandey Vs Union of India (UOI) and Others
Patna High Court · (1995) 212 ITR 62
Income Tax Act, 1961 — Section 269UD
High Courts04 Apr 1994
Ramawatar Singh Vs The Chancellor and Others
Patna High Court · (1994) 04 PAT CK 0059
High Courts04 Apr 1994Allowed
Miss Kumud Vs The State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1138 : (1994) 2 PLJR 402
Bihar State Universities Act, 1976 — Section 35, 57A, 57A(iv)
High Courts02 Apr 1994Allowed
Akhleshwar Singh Vs Bihar State Co-operative Land Development Bank and Others
Patna High Court · (1995) 43 BLJR 163 : (1995) 2 LLJ 1230
High Courts01 Apr 1994Dismissed
Gopal Narayan Singh (Government and Railway Contractor) Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 26
Constitution of India, 1950 — Article 14
High Courts31 Mar 1994Dismissed
Kanti Prasad Sharma and Others Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 446
High Courts31 Mar 1994
Krishna Mohan Choudhary Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0022
High Courts30 Mar 1994Dismissed
Ganesh Prasad Agrawal Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1373 : (1994) 2 PLJR 391
Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 1994Allowed
I.V.O. Pharmaceuticals (P) Ltd. and Others Vs Bihar State Electricity Board and Others
Patna High Court · (1994) 03 PAT CK 0001
High Courts25 Mar 1994Allowed
Major Amrik Singh Vs The Union of India (UOI) and Others
Patna High Court · (1994) 1 PLJR 748
High Courts25 Mar 1994Dismissed
Oriental Insurance Co. Ltd. Vs Dulari Devi
Patna High Court · (1994) 03 PAT CK 0025
High Courts23 Mar 1994Dismissed
Yogendra Ram and Others Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0051
High Courts23 Mar 1994
Sukh Sagar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0048
High Courts23 Mar 1994
Law Lal and Others Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0019