High Courts27 Apr 1994
Tata Engineering and Locomotive Co. Ltd. Vs Union of India (UOI)
Patna High Court · (1994) 04 PAT CK 0001
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,846 of 2,661
High Courts26 Apr 1994
Shakti Tubes Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0060
High Courts26 Apr 1994
Brahamchari Yashpal Vs The State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0048
High Courts26 Apr 1994Allowed
Ivo Pharmaceuticals (P) Ltd. and Others Vs Bihar State Electricity Board and Others
Patna High Court · (1995) 1 CivCC 243
High Courts26 Apr 1994
Shakti Tubes Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0029
High Courts25 Apr 1994Dismissed
Continental Pump and Motors Ltd., Gaziabad (UP) Vs The State of Bihar
Patna High Court · (1994) 04 PAT CK 0040
High Courts25 Apr 1994Allowed
Rabindra Singh alias Thikedar Singh and Others Vs State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0033
High Courts25 Apr 1994Dismissed
Saukat Ali Vs The State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0016
High Courts25 Apr 1994Allowed
Mohd. Murshid Vs State of Bihar
Patna High Court · (1995) 1 BLJR 463 : (1994) 2 PLJR 577
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 363, 364
High Courts25 Apr 1994Allowed
Kamlesh Kumar and Others Vs State of Bihar
Patna High Court · (1994) 04 PAT CK 0009
High Courts22 Apr 1994Dismissed
Angou Golmei Vs Vizovolie Chakha Sang
Patna High Court · (1994) 04 PAT CK 0045
High Courts22 Apr 1994
Israil Rai and Others Vs State of Bihar
Patna High Court · (1994) 04 PAT CK 0041
High Courts22 Apr 1994
Angou Golmci Vs Union of India and Others
Patna High Court · (1994) 04 PAT CK 0028
High Courts19 Apr 1994Dismissed
Hirday Rai and Others Vs Rajendra Agriculture University and Others
Patna High Court · (1994) 04 PAT CK 0061
High Courts19 Apr 1994Allowed
Swarup Chand Jain Vs State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0047
Bihar Motor Spirit and High Speed Diesel Oil Dealers Licensing Order, 1966 — Section 12Essential Commodities Act, 1955 — Section 7
High Courts19 Apr 1994Dismissed
Dr. V.C. Kishore and Others Vs The State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0026
High Courts19 Apr 1994
Ram Lakhan Prasad Vs State of Bihar and Others
Patna High Court · (1994) 2 PLJR 488
High Courts19 Apr 1994Dismissed
Mahesh Choudhary Vs The State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0010
High Courts19 Apr 1994
Bharat Coking Coal Ltd. and Another Vs Durga Prasad and Another
Patna High Court · (1994) 04 PAT CK 0002
High Courts18 Apr 1994
Council for Protection of Public Rights and Welfare Vs The State of Bihar and Others Raj Kumar Hotel and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (1994) 04 PAT CK 0051