High Courts12 Jul 1994Dismissed
Shiv Nath Tiwary Vs Jai Narayan Rai
Patna High Court · (1994) 07 PAT CK 0005
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,844 of 2,661
High Courts12 Jul 1994Allowed
Secretary, Bihar State Electrical Supply Workers'' Union and Others Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · (1994) 07 PAT CK 0004
High Courts12 Jul 1994Dismissed
Birendra Yadav Vs State of Bihar
Patna High Court · (1995) 1 BLJR 68
Criminal Procedure Code, 1973 (CrPC) — Section 4, 439Juvenile Justice Act, 1986 — Section 18, 37, 39, 5, 7
High Courts11 Jul 1994Dismissed
Tata Iron and Steel Co. Ltd. Vs Inspector of Factories Jamshedpur Circle No.1 and Others
Patna High Court · (1995) 1 BLJR 481 : (1995) 1 PLJR 209
Factories Act, 1948 — Section 40B
High Courts08 Jul 1994
Sri Krishna Nagar Vikas Samiti Vs Bihar State Housing Board and Another
Patna High Court · (1994) 2 PLJR 548
High Courts08 Jul 1994Dismissed
Manoj Kumar Singh and Another Vs State of Bihar and Another
Patna High Court · (1994) 07 PAT CK 0008
High Courts08 Jul 1994Allowed
Sushil Kumar Sharma Vs The Income Tax Officer and Others
Patna High Court · (1994) 07 PAT CK 0001
Income Tax Act, 1961 — Section 14, 147, 148
High Courts07 Jul 1994Allowed
Madan Murari Sinha Vs State of Bihar and Others
Patna High Court · (1994) 07 PAT CK 0017
High Courts05 Jul 1994Allowed
Bhuvaneshwar Prasad Vs State of Bihar and Others
Patna High Court · AIR 1995 Patna 1 : (1994) 2 PLJR 571
Constitution of India, 1950 — Article 14, 226, 300A
High Courts05 Jul 1994Allowed
Bhuvaneshwar Prasad Vs The State of Bihar and others
Patna High Court · (1994) 2 PLJR 571
Constitution of India, 1950 — Article 14, 21, 226
High Courts05 Jul 1994Allowed
Deo Nandan Kishore Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 631
Bihar Privileged Persons Homestead Tenancy Rules, 1948 — Rule 5
High Courts30 Jun 1994Allowed
Suroma Pal and Another Vs Patna Regional Development Authority and Others
Patna High Court · (1994) 06 PAT CK 0004
High Courts30 Jun 1994Dismissed
Sk. Taslim and Others Vs The State of Bihar and Others
Patna High Court · (1994) 06 PAT CK 0001
High Courts29 Jun 1994Allowed
Ranchi Motor Fitness Centre Vs The State of Bihar and Others
Patna High Court · (1994) 06 PAT CK 0005
Bihar Motor Vehicles Rules, 1992 — Rule 51Central Motor Vehicles Rules, 1989 — Rule 467, 63, 63(3), 63(4), 69, 69Motor Vehicles Act, 1988 — Section 39, 56, 56(1), 56(2), 56(4)
High Courts23 Jun 1994Allowed
Ram Bilas Mandal Vs The State of Bihar and Others
Patna High Court · (1994) 06 PAT CK 0006
High Courts02 Jun 1994Dismissed
Umesh Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (1994) 06 PAT CK 0002
High Courts20 May 1994
VIth Additional Judicial Commissioner Vs State of Bihar and Others
Patna High Court · (1994) 05 PAT CK 0021
High Courts20 May 1994Dismissed
Arijit Dutta and Others Vs Union of India (UOI) and Others
Patna High Court · (1994) 05 PAT CK 0016
High Courts19 May 1994
Commissioner of Wealth Tax, Bihar-I, Patna Vs Jagdish Prasad Choudhary, Sahebganj
Patna High Court · (1994) 05 PAT CK 0009