High Courts15 Sept 1994Dismissed
Mahendra Prasad Singh Vs State of Bihar and Another
Patna High Court · (1994) 09 PAT CK 0001
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 1,842 of 2,661
High Courts14 Sept 1994Allowed
Sudhir Kumar Chatterjee and Others Vs B.N. Sinha
Patna High Court · (1995) 2 BLJR 745
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Sept 1994Allowed
Chandrakanta Sinha Vs Arun Kumar Sinha
Patna High Court · (1995) 43 BLJR 1017 : (1995) 1 CivCC 569 : (1995) 2 DMC 102 : (1994) 2 PLJR 681 : (1995) 1 RCR(Criminal) 647
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts14 Sept 1994Dismissed
Kamal Mandal Vs State of Bihar
Patna High Court · (1994) 09 PAT CK 0005
High Courts13 Sept 1994Dismissed
Pradip Lamp Works and Another Vs The Certificate Officer and Others
Patna High Court · (1994) 2 PLJR 716
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(3), 3(6), 7Industrial Disputes Act, 1947 — Section 2, 33C(1), 33C(2)
High Courts13 Sept 1994
Mohd. Manir Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1433 : (1994) 2 PLJR 677
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 164, 210, 319Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Sept 1994Dismissed
Ram Bahadur Sinha Vs The State of Bihar and Others
Patna High Court · (1994) 09 PAT CK 0006
High Courts12 Sept 1994Allowed
Rampher Yadav Vs The Union of India (UOI) and Others
Patna High Court · (1994) 09 PAT CK 0034
High Courts12 Sept 1994
Gandhi Industries Private Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (1994) 09 PAT CK 0027
High Courts09 Sept 1994Allowed
Mokhtar Ahmad Vs Bihar State Road Transport Corporation and Others
Patna High Court · (1994) 09 PAT CK 0021
Bihar Service Code, 1952 — Rule 54, 73
High Courts08 Sept 1994Allowed
Hira Lal Prasad Vs Satya Narain Mahto and Others
Patna High Court · (1994) 09 PAT CK 0033
High Courts08 Sept 1994Allowed
Shayamrishi Singh Vs State of Bihar and Others
Patna High Court · (1995) 2 PLJR 39
Bihar Regional Development Authorities Act, 1981 — Section 54(1)
High Courts05 Sept 1994Dismissed
Jay Nandan Yadav and Others Vs The State of Bihar and Others
Patna High Court · (1994) 09 PAT CK 0008
High Courts03 Sept 1994Allowed
Gopalji Prasad Keshari Vs Md. Rayez alias Fulan and Others etc.
Patna High Court · (1996) 1 RCR(Rent) 109
High Courts02 Sept 1994Dismissed
Anjani Kumar Poddar and 8 Ors. Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 197
High Courts02 Sept 1994Dismissed
Bhishma Prasad Sharma Vs The Union of India and others
Patna High Court · (1994) 09 PAT CK 0012
High Courts30 Aug 1994Allowed
Shree Radha Krishnajee and Another Vs Ratandhari Singh, The Commissioner, Darbhaga Division, The Treasury Officer and The Accountant-General
Patna High Court · (1994) 08 PAT CK 0003
Bihar Land Reforms Act, 1950 — Section 21, 21(2), 21(3), 23, 24Bihar Land Reforms Rules, 1951 — Rule 43, 43(1), 43(3)Bihar Practice and Procedure Manual, 1958 — Section 68
High Courts23 Aug 1994Allowed
Shree Alakh Narayan Darad and Others Vs The State of Bihar and Others
Patna High Court · (1994) 08 PAT CK 0001
High Courts19 Aug 1994Dismissed
Sabha Pati Singh @ Sabha Singh and Others Vs Girja Devi and Others
Patna High Court · (1994) 08 PAT CK 0013
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4
High Courts17 Aug 1994Dismissed
Vijay Kumar Chaurasia Vs Shakuntala Devi
Patna High Court · (1994) 08 PAT CK 0008