High Courts26 Oct 1994
Suman Kumar Sinha Vs State of Bihar and Another
Patna High Court · (1994) 10 PAT CK 0009
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,841 of 2,661
High Courts26 Oct 1994
Ram Kishun Upadhyaya and etc. Vs State of Bihar and Others
Patna High Court · (1994) 10 PAT CK 0005
High Courts25 Oct 1994Allowed
Smt. Krishna Rai and Others Vs State of Bihar and Others
Patna High Court · (1994) 10 PAT CK 0010
High Courts06 Oct 1994Dismissed
Trident Tubes Limited Vs The Government of Bihar and Others
Patna High Court · (1994) 10 PAT CK 0007
High Courts06 Oct 1994Dismissed
Hem Narain Singh and Others Vs Ganesh Singh and Others
Patna High Court · (1994) 10 PAT CK 0006
High Courts06 Oct 1994Allowed
Charitra Bhuiyan Vs The State of Bihar
Patna High Court · (1994) 10 PAT CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Sept 1994Dismissed
Mostt. Bibi Hakimunnissa Vs Sri. Ram Naresh Singh
Patna High Court · (1994) 09 PAT CK 0019
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Sept 1994
Mukesh Kumar and Others Vs Commissioner of Income Tax and Others
Patna High Court · (1994) 09 PAT CK 0024
High Courts29 Sept 1994
MUKESH KUMAR and Others Vs COMMISSIONER OF INCOME TAX and Others
Patna High Court · (1994) 09 PAT CK 0018
High Courts28 Sept 1994Dismissed
Badri Nath Tripathi Vs The Union of India and others
Patna High Court · (1994) 09 PAT CK 0003
Administrative Tribunals Act, 1985 — Section 19, 21, 21(2)Limitation Act, 1963 — Section 5
High Courts27 Sept 1994
Jugal Pal Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 450
Criminal Procedure Code, 1973 (CrPC) — Section 266, 267, 267(1), 268, 268(2)Prisoners (Attendance in Courts) Act, 1955 — Section 3
High Courts26 Sept 1994Dismissed
Baidyanath Choudhary Vs The State of Bihar
Patna High Court · (1994) 09 PAT CK 0011
High Courts23 Sept 1994Allowed
Ram Chandra Mishra and Others Vs Shiv Shanker Mishra and Others
Patna High Court · (1994) 09 PAT CK 0030
High Courts23 Sept 1994Allowed
Jibachh Ram Vs State of Bihar
Patna High Court · (1994) 09 PAT CK 0007
Bihar Service Code, 1952 — Rule 96, 97
High Courts21 Sept 1994Dismissed
Kulbhushan Mallik (K.B. Mallik) and Another Vs Syed Qamruzzama Rizvi and Others
Patna High Court · (1994) 09 PAT CK 0031
High Courts21 Sept 1994Allowed
Gulo Devi and Others Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 485 : (1995) 1 PLJR 10
High Courts21 Sept 1994Dismissed
Radhe Shyam Gupta and Others Vs Chairman, Bar Council of India and Others
Patna High Court · (1994) 2 PLJR 667
Advocates Act, 1961 — Section 54, 8
High Courts20 Sept 1994
Bata India Limited Vs State of Bihar and Others
Patna High Court · (1995) 43 BLJR 248 : (1995) 2 LLJ 1044
Industrial Disputes Act, 1947 — Section 10(1)
High Courts20 Sept 1994Dismissed
Sikhar Sikshit Berojgar Motor Pariwahan Co-operative Society Unlimited Vs State of Bihar and Others
Patna High Court · (1994) 2 PLJR 700
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6)Notaries Act, 1952 — Section 2Stamp Act, 1899 — Section 2(14)