High Courts07 Dec 1994Allowed
Prem Narayan and Another Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0018
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,839 of 2,661
High Courts06 Dec 1994Dismissed
Nutan and Others Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0011
High Courts05 Dec 1994
Nagendra Singh Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0032
High Courts05 Dec 1994Dismissed
Most. Bibi Hassan Bano Vs Ram Tawakya Sharma and Another
Patna High Court · (1994) 12 PAT CK 0030
High Courts05 Dec 1994
Ram Chandra Choudhary Vs Union of India (UOI)
Patna High Court · (1994) 12 PAT CK 0021
High Courts05 Dec 1994
Prem Chandra Choudhary Vs Union of India (UOI) and Others
Patna High Court · (1994) 12 PAT CK 0005
High Courts02 Dec 1994Allowed
Abdul Manan Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0034
High Courts01 Dec 1994Allowed
Dr. Sachita Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0031
High Courts29 Nov 1994Allowed
Bulak Sao Vs Ram Nath Prasad and Another
Patna High Court · (1994) 11 PAT CK 0018
High Courts29 Nov 1994Dismissed
Mukho Mandal and Others Vs State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0015
High Courts28 Nov 1994Allowed
Dr. Abha Prasad @ Abha Sharma Vs Bimal Kishore Prasad
Patna High Court · (1995) 2 DMC 458 : (1995) 2 PLJR 199
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts25 Nov 1994Allowed
Dhokal Mahto and Another Vs Sarkhil Mahto @ Surakhin Mahto and Others
Patna High Court · (1995) 2 BLJR 1217
High Courts25 Nov 1994Allowed
Uttam Chand Jain Vs State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0013
High Courts25 Nov 1994Dismissed
Bibi Anwarun Nisa Vs Daulat Raison and Another
Patna High Court · (1994) 11 PAT CK 0012
Specific Relief Act, 1963 — Section 16
High Courts24 Nov 1994Allowed
Dr. Indra Shekhar Thakur Vs The State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0008
High Courts23 Nov 1994Allowed
New India Assurance Co. Ltd. Vs Turki Hi alias Kui and Another
Patna High Court · (1994) 11 PAT CK 0019
High Courts21 Nov 1994
Jagarnathi Mahto and Another Vs The State of Bihar
Patna High Court · (1994) 11 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts18 Nov 1994Dismissed
Bharat Tripathy Vs District Co-Operative Officer-Cum-Certificate Officer and Others Bindesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0017
High Courts18 Nov 1994
Indian Builders Vs Commissioner of Income Tax and Others
Patna High Court · (1994) 11 PAT CK 0010
High Courts17 Nov 1994Allowed
Indo Asahi Glass Mazdoor Sangh Vs State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0004