High Courts13 Jan 1995Allowed
Badarpur Thermal Power Station and Another Vs Central Government Industrial Tribunal II and Others
Patna High Court · (1995) 01 PAT CK 0030
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,837 of 2,661
High Courts13 Jan 1995Dismissed
Manoj Kumar Thakur Vs Shibani Devi
Patna High Court · (1995) 01 PAT CK 0028
High Courts12 Jan 1995
Commissioner of Income Tax Vs Baidyanath Prasad Agrawal
Patna High Court · (1995) 01 PAT CK 0025
High Courts12 Jan 1995Dismissed
Laldeep Bhagat Vs State of Bihar
Patna High Court · (1995) 01 PAT CK 0020
High Courts12 Jan 1995Allowed
Govind Prasad Sinha Vs State of Bihar and Another
Patna High Court · (1995) 01 PAT CK 0001
High Courts11 Jan 1995Dismissed
Arbind Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0009
High Courts11 Jan 1995Dismissed
Manik Ved Sen and Another Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0004
High Courts09 Jan 1995Dismissed
Bhawanipur Fishermen''s Co-operative Society and Another Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0037
High Courts09 Jan 1995Dismissed
Shambhu Prasad Roy Vs State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0035
High Courts06 Jan 1995Dismissed
Bindi Pasi Vs The State of Bihar
Patna High Court · (1995) 01 PAT CK 0005
High Courts03 Jan 1995Allowed
Satnarain Prasad Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 144, 188, 482
High Courts03 Jan 1995Dismissed
Bihar State Road Transport Corporation and 2 Ors. Vs Raghubansh Singh
Patna High Court · (1995) 01 PAT CK 0008
High Courts02 Jan 1995Allowed
Raj Kumar Mishra Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 421
Penal Code, 1860 (IPC) — Section 413, 414
High Courts01 Jan 1995
Smt. Shyama Roy and Others Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1230
Bihar State Universities Act, 1976 — Section 10(14)
High Courts23 Dec 1994Allowed
Harendra Kumar Pandey and Others Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0023
High Courts23 Dec 1994Dismissed
Jaikisore Gattani and Another Vs Shrimati Godawari Devi
Patna High Court · AIR 1996 Patna 30 : (1995) 2 PLJR 40 : (1996) 1 RCR(Rent) 602
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Dec 1994Dismissed
Sita Ram Sah Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0013
High Courts23 Dec 1994Dismissed
Ram Pratap Sah Vs Ayodhya Prasad Srivastava and Others
Patna High Court · (1994) 12 PAT CK 0010
High Courts23 Dec 1994Dismissed
Prem Shankar Vs Birla Institute of Technology and Others
Patna High Court · (1994) 12 PAT CK 0002
High Courts22 Dec 1994
Mohd. Manwarul Haque and Others Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0028