High Courts07 Feb 1995Allowed
Vijay Choudhary Vs The State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0045
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,835 of 2,661
High Courts07 Feb 1995Dismissed
Yugal Kishore Choudhary Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0021
High Courts07 Feb 1995
Smt. Mridula Chandra Vs The State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0004
High Courts06 Feb 1995Allowed
Archi Nawal Kishore Kujar Vs State of Bihar
Patna High Court · (1995) 02 PAT CK 0031
High Courts04 Feb 1995Allowed
Mrs. Deepa Bariar Vs The Government of Bihar and Others
Patna High Court · (1996) 1 PLJR 207
Bihar Gazetted Officers Adhoc Appointment Regulation Act, 1987 — Section 2(9), 4Constitution of India, 1950 — Article 14, 16, 39
High Courts03 Feb 1995Dismissed
Bimlesh Chandra Ojha and Others Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0044
High Courts03 Feb 1995Allowed
Mahendra Prasad Singh Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0035
High Courts03 Feb 1995Allowed
Manoj Kumar Saraf, Thakur Sachchidanand Singh, Birla Investment Services, Vijay Kumar Singh and Keshar Deo Dalmia Vs Magadh Stock Exchange Association and Others and Union of India (UOI) and Others
Patna High Court · (1995) 02 PAT CK 0028
High Courts02 Feb 1995
Commissioner of Income Tax Vs Chandmal Rajgarhia
Patna High Court · (1995) 02 PAT CK 0016
High Courts02 Feb 1995Dismissed
New India Sugar Mills Ltd. and Vs State of Bihar and Others
Patna High Court · AIR 1996 Patna 94 : (1995) 43 BLJR 861
Constitution of India, 1950 — Article 166, 226, 254, 301Industries (Development and Regulation) Act, 1951 — Section 18G
High Courts01 Feb 1995
Sheo Dayal singh and Others Vs State of Bihar and Others State of Bihar and Others Vs Mahboob Alam
Patna High Court · (1995) 02 PAT CK 0040
High Courts01 Feb 1995Allowed
Mohammad Khalid Vs Nasima Khatoon
Patna High Court · (1995) 1 BLJR 675 : (1996) 2 RCR(Criminal) 302
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts31 Jan 1995Allowed
Prayag Gope Vs Mrs. Etnal Smart and Others
Patna High Court · (1995) 01 PAT CK 0023
High Courts31 Jan 1995Dismissed
Vishwanath Sahani Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0013
High Courts31 Jan 1995Allowed
Ram Sakal Rai Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0010
Bihar Control of Crimes Act, 1981 — Section 12Constitution of India, 1950 — Article 226, 227
High Courts30 Jan 1995Dismissed
Ashok Srivastava and Others Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0016
High Courts27 Jan 1995Allowed
Ram Nandan Prasad Vs State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0017
Constitution of India, 1950 — Article 311(2)
High Courts25 Jan 1995Dismissed
Dr. Taj Singh Lakshmana and Bihar Industries Association Vs State of Bihar and Others Uttar Bihar Udyamee Sangh Vs Bihar State Financial Corporation and Others
Patna High Court · (1995) 01 PAT CK 0029
High Courts25 Jan 1995Dismissed
Birendra Singh Vs Dasrath Kumar Singh and Others
Patna High Court · (1995) 01 PAT CK 0022
High Courts24 Jan 1995Allowed
Mohammad Ibne Azam Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 651