High Courts24 Jan 1995
Brijnandan Singh Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 391
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,836 of 2,661
High Courts24 Jan 1995Dismissed
Ram Sewak Singh Vs State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0012
High Courts23 Jan 1995
Chiranjib Mishra Vs The Bihar Sanskrit Shiksha Board and Others
Patna High Court · (1995) 01 PAT CK 0043
Bihar Sanskrit Shiksha Education Board Act, 1981 — Section 24
High Courts23 Jan 1995
Shiv Chandra Pandey and Others Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1267 : (1995) 2 PLJR 127
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 30, 30(1)(a)
High Courts23 Jan 1995Allowed
Mithila Motors (P) Ltd. Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 426
Bihar Finance Act, 1981 — Section 16(9), 25(3)
High Courts23 Jan 1995
Ambuj Kumar Shaw and Others Vs State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0003
Bihar and Orissa Excise Act, 1915 — Section 92
High Courts20 Jan 1995Allowed
Ashok Poddar and Others Vs The State of Bihar
Patna High Court · (1995) 43 BLJR 774 : (1997) 1 DMC 105 : (1995) 1 PLJR 559
Penal Code, 1860 (IPC) — Section 304B
High Courts20 Jan 1995Allowed
Choubey Trader Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1333 : (1995) 2 PLJR 113
Bihar Finance Act, 1981 — Section 20(1)(b)Bihar Sales Tax Second Ordinance, 1979 — Section 19(1)(b)
High Courts20 Jan 1995Dismissed
D.P. Lal and Another Vs State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0014
Bihar Intermediate Education Council Ordinance, 1992 — Section 15, 15(12), 39, 39(1), 39(2)Bihar Intermediate Education Council Rules — Rule 4
High Courts18 Jan 1995Dismissed
Manoj Kumar Sah Vs Bihar State Road Transport Corporation and Others
Patna High Court · (1995) 01 PAT CK 0039
High Courts18 Jan 1995Allowed
Munder Sinha Vs State of Bihar and Others
Patna High Court · (1995) 2 PLJR 367
High Courts18 Jan 1995Allowed
Deonarain Roy Vs State of Bihar and Others
Patna High Court · AIR 1996 Patna 145
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts18 Jan 1995
Amareshwar Singh and Another Vs Bihar State Housing Board and Others
Patna High Court · (1995) 1 BLJR 445
High Courts18 Jan 1995Dismissed
Rajmani Harijan and Another Vs Bihar Public Service Commission and Others
Patna High Court · (1995) 01 PAT CK 0021
High Courts18 Jan 1995Allowed
Arun Kumar Jain Vs State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0006
High Courts17 Jan 1995Dismissed
Smt. Dulhin Basmatia alias Basamato Devi Vs State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0007
High Courts16 Jan 1995Allowed
Sharmila Kumari Vs The Bihar Public Service Commission and Others
Patna High Court · (1995) 01 PAT CK 0019
High Courts16 Jan 1995Allowed
Manoj Kumar Pandey and Others Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0018
High Courts13 Jan 1995Dismissed
Ramnath Ram and Others Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0042