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Patna High Court judgments

53,217 judgments · page 1,838 of 2,661

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High Courts22 Dec 1994Dismissed

The Superintending Engineer, Rastriya Uchh Path Anchal Vs P.W.D. Workers'' Union and Others

Patna High Court · (1994) 12 PAT CK 0008

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High Courts21 Dec 1994

Maheshwar Prasad Singh Vs The Hindustan Petroleum Corporation Ltd. and Others

Patna High Court · AIR 1996 Patna 82 : (1995) 2 PLJR 115

Constitution of India, 1950 — Article 14, 226
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High Courts21 Dec 1994Allowed

The Gait Public Library and Institute Vs The State of Bihar and Others

Patna High Court · (1994) 12 PAT CK 0012

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High Courts20 Dec 1994

New India Assurance Co. Vs Md. Yunus and Others

Patna High Court · (1994) 12 PAT CK 0029

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High Courts20 Dec 1994Allowed

New India Assurance Co. Ltd. Vs Md. Yunus and Others

Patna High Court · (1994) 12 PAT CK 0016

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High Courts20 Dec 1994Dismissed

Popular Nursing House Vs The State of Bihar and Others

Patna High Court · (1994) 12 PAT CK 0004

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High Courts16 Dec 1994Dismissed

Indra Kumar Vs Union of India (UOI) and Others

Patna High Court · (1994) 12 PAT CK 0019

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High Courts16 Dec 1994Allowed

Natho Yadav Vs State of Bihar and Others

Patna High Court · (1994) 12 PAT CK 0015

Bihar Panchayat Raj Act, 1993 — Section 18, 18(4)
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High Courts16 Dec 1994Allowed

Ram Gopal Saboo Vs The State of Bihar

Patna High Court · (1996) 1 PLJR 449

Essential Commodities Act, 1955 — Section 3, 3(1), 3(2), 5, 7
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High Courts15 Dec 1994

Danapur Nizamat Municipality and Others Vs State of Bihar and Others

Patna High Court · (1995) 1 BLJR 523

Bihar and Orissa Municipal Act, 1922 — Section 29(2), 386(1)(b)
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High Courts15 Dec 1994

Shree Narayan Sharma Vs The Management of Bhagalpur Zila Khadi Gramodyog Sangh and Others The Management of Bhagalpur Zila Khadi Gramodyog Sangh Vs The Secretary to Govt. of Bihar and Others

Patna High Court · (1994) 12 PAT CK 0024

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High Courts15 Dec 1994

M. Neethi Chandra Vs The State of Bihar and Others

Patna High Court · AIR 1996 Patna 88 : (1995) 43 BLJR 596 : (1995) 1 PLJR 158

Constitution of India, 1950 — Article 14, 15
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High Courts15 Dec 1994

Bihar State Financial Corporation Vs Jute Mill Mazdoor Sabha and Others

Patna High Court · (1995) 43 BLJR 795 : (1999) 3 LLJ 1505 : (1995) 1 PLJR 186

Industrial Disputes Act, 1947 — Section 25FFState Financial Corporations Act, 1951 — Section 29
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High Courts15 Dec 1994

Bibhash Chandra Choudhary and Others Vs State of Bihar and Others

Patna High Court · (1994) 12 PAT CK 0003

Bihar and Orissa Municipal Act, 1922 — Section 29, 29(2), 386(1), 390, 390C
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High Courts14 Dec 1994

M.A. Ubaid Vs The State of Bihar and Another

Patna High Court · (1994) 12 PAT CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 420
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High Courts14 Dec 1994Allowed

Janardan Choudhary and Another Vs Hridya Narain Choudhary and Others

Patna High Court · (1994) 12 PAT CK 0001

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High Courts13 Dec 1994

Larson and Tubro Ltd. Vs Commissioner of Commercial Tax and Another

Patna High Court · (1994) 12 PAT CK 0026

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High Courts13 Dec 1994Allowed

Bal Mukund Sah and Another Vs State of Bihar and Others

Patna High Court · (1994) 12 PAT CK 0014

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High Courts12 Dec 1994

Patna University Teachers'' Association Vs The State of Bihar and Others

Patna High Court · (1994) 12 PAT CK 0033

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High Courts09 Dec 1994Dismissed

Miss Krishna Bala Sinha Vs Smt. Manju Verma and Others

Patna High Court · (1994) 12 PAT CK 0007

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