High Courts01 Mar 1995
Nandji Upadhaya Vs Bihar State Mineral Development Corporation Ltd. and Others
Patna High Court · (1995) 1 BLJR 650
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,833 of 2,661
High Courts01 Mar 1995Dismissed
Sheo Nandan Prasad, Executive Magistrate Cum Dist. Panchayat Raj Officer Vs State Bihar and Others
Patna High Court · (1995) 1 BLJR 656
High Courts28 Feb 1995Dismissed
State Bank of India Vs Union of India (UOI) and Others
Patna High Court · (1995) 02 PAT CK 0025
High Courts24 Feb 1995
Pawan Kumar, Sr. Advocate and Others Vs Union of India and Others
Patna High Court · (2005) 3 PLJR 321
Representation of the People Act, 1951 — Section 160, 166
High Courts24 Feb 1995Allowed
Sahbajpur Sahkari Sinchai Sahyog Samittee Vs The State of Bihar and Another
Patna High Court · (1995) 02 PAT CK 0029
High Courts24 Feb 1995Allowed
Md. Khurshid Alam Vs Chief Election Commissioner and Others
Patna High Court · (1995) 02 PAT CK 0017
High Courts23 Feb 1995Dismissed
Saiyed Bedrudoja Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0036
High Courts23 Feb 1995Partly Allowed
Mustaque Ahmad Vs Union of India (UOI) and Others
Patna High Court · (1995) 02 PAT CK 0034
High Courts23 Feb 1995Dismissed
Binod Kumar Tiwary and Others Vs The State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0027
High Courts23 Feb 1995
Eureka Forbes Ltd. Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0013
High Courts23 Feb 1995Allowed
Shri Ram Needle Bearing Limited and Others Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0005
High Courts21 Feb 1995Allowed
Shiv Shankar Mishra Vs Indian Oil Corporation Ltd. and Others
Patna High Court · (1995) 02 PAT CK 0051
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Feb 1995Allowed
Raj Kumar Tekriwal Vs The State of Bihar and S.K. Naseem
Patna High Court · (1995) 02 PAT CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 407
High Courts20 Feb 1995Allowed
Rama Kant Singh and Others Vs State of Bihar and Others
Patna High Court · (1996) 3 LLJ 1197
Criminal Procedure Code, 1973 (CrPC) — Section 482Payment of Wages (Mines) Rules, 1956 — Rule 22, 5A
High Courts20 Feb 1995Dismissed
Sakal Deep Upadhayaya Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0024
High Courts19 Feb 1995Allowed
Dr. Ram Chandra Chaudhary Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 849
High Courts17 Feb 1995Allowed
Ram Kishore Prasad, Advocate Vs The State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0047
High Courts17 Feb 1995Dismissed
Srikrishnapuri Boring Road Vyapari Sangh and Another Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0039
High Courts17 Feb 1995
Jamshedpur Engineering and Machine Manufacturing Company Ltd. and Others Vs Union of India (UOI) and Others Sardar Ravi Inder Singh and Others Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0026
High Courts17 Feb 1995Dismissed
Sri Krishnapuri Boring Road Vyapuri Sangh and Another Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0019