High Courts31 Mar 1995
Bharat Coking Coal Ltd. and Another Vs Coal Mines Area Development Authority and Others Tata Iron and Steel Co. Ltd. Vs State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0008
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,831 of 2,661
High Courts30 Mar 1995Allowed
Kashi Singh and Others Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0048
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1973 — Section 4Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 11, 15, 4, 5
High Courts30 Mar 1995Dismissed
Arbind Kumar Singh @ Arvind Singh and Others Vs State of Biahr
Patna High Court · (1995) 03 PAT CK 0019
High Courts29 Mar 1995Allowed
Pyrites, Phosphates and Chemicals Ltd. Vs The Bihar Electricity, Board and Others
Patna High Court · (1995) 03 PAT CK 0038
High Courts29 Mar 1995
Smt. Sudha Devi and Another Vs Smt. Shanti Devi
Patna High Court · (1995) 03 PAT CK 0015
High Courts29 Mar 1995Dismissed
Dharmpal Sharma Vs State of Bihar
Patna High Court · (1995) 03 PAT CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 195, 196, 196Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 161, 182, 211, 297, 302
High Courts29 Mar 1995Allowed
Pyrites, Phosphates and Chemicals Ltd. Vs Bihar Electricity Board and Others
Patna High Court · AIR 1996 Patna 1 : (1995) 2 PLJR 10
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 23, 24
High Courts28 Mar 1995Dismissed
Hotel Brosen and Another Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0036
High Courts28 Mar 1995Allowed
Dhrub Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0018
High Courts28 Mar 1995Allowed
Satyendra Kumar Ghosh Vs State Bank of India and Others
Patna High Court · (1995) 03 PAT CK 0005
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 32(4), 49
High Courts28 Mar 1995
Rajya Khadya Karmchari Sangh and Others Vs Bihar State Food and Civil Supplies Corporation Limited and Others
Patna High Court · (1995) 03 PAT CK 0003
High Courts24 Mar 1995Dismissed
Badre Alam Badar and Another Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0050
Constitution of India, 1950 — Article 226Patna Municipal Corporation Act, 1951 — Section 15, 544
High Courts24 Mar 1995
Hari Krishana Prasad Keshari and Others Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 604
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts23 Mar 1995
Ashok Kumar Singh Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 661
High Courts23 Mar 1995Dismissed
Dharmpal Sharma Vs State of Bihar
Patna High Court · (1995) 03 PAT CK 0032
High Courts23 Mar 1995Allowed
Md. Shamsul Haque Shamsi Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0014
High Courts23 Mar 1995Dismissed
Ajay Kumar Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (1995) 03 PAT CK 0006
High Courts22 Mar 1995Allowed
Sushil Kumar Gupta Vs State of Bihar and Another
Patna High Court · AIR 1995 Patna 127 : (1995) 1 PLJR 690
Notaries Act, 1952 — Section 10, 5(2)Notaries Rules, 1956 — Rule 13
High Courts22 Mar 1995
Ranchi Refractories Vs Bihar State Financial Corporation and Others
Patna High Court · (1995) 1 BLJR 632
Bihar State Financial Corporations Act, 1951 — Section 29, 30
High Courts22 Mar 1995Dismissed
Daroga Yadav @ Daroga Ahir Keshari Yadav @ Keshari Yadav Vs The State of Bihar
Patna High Court · (1996) 1 PLJR 91
Evidence Act, 1872 — Section 50