High Courts24 Apr 1995
Smt. Abala Biswas @ Smt. Abala Bose, Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1080 : (1995) 2 PLJR 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,829 of 2,661
High Courts24 Apr 1995Allowed
Ranchi Regional Development Authority Vs Ranchi Municipal Corporation and Others
Patna High Court · (1995) 1 BLJR 572 : (1997) 2 PLJR 318
Bihar Regional Development Authorities Act, 1981 — Section 53
High Courts24 Apr 1995Allowed
Basudeo Sharma and others Vs The State of Bihar and others
Patna High Court · (1995) 04 PAT CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 10, 107, 116, 116(5), 116(6)
High Courts21 Apr 1995Allowed
Social Action for Relief to The Consumers Vs State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0026
High Courts21 Apr 1995
Bhola Singh and Others Vs State of Bihar
Patna High Court · (1995) 04 PAT CK 0021
High Courts21 Apr 1995Dismissed
Ganesh Prasad Yadav and Others Vs The State of Bihar and Others Sanjay Kumar Pandey Vs The Bihar Public Service Commission and Others
Patna High Court · (1995) 04 PAT CK 0006
High Courts20 Apr 1995Allowed
Md. Wasi Ahmad and Others Vs The State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0043
High Courts19 Apr 1995
EQUIPMENT SERVICE CENTRE AND OTHERS Vs UNION OF INDIA AND OTHERS
Patna High Court · (1995) 04 PAT CK 0045
High Courts19 Apr 1995Dismissed
Premi Printing Press Vs The Patna Industrial Area Development Authority and Another
Patna High Court · AIR 1996 Patna 55 : (1995) 1 PLJR 755
Bihar Industrial Area Development Authority Act, 1974 — Section 6(2)Constitution of India, 1950 — Article 226
High Courts19 Apr 1995
Equipment Service Centre and Others Vs Union of India (UOI) and Others
Patna High Court · (1995) 04 PAT CK 0025
High Courts19 Apr 1995Dismissed
Santosh Prasad and Others Vs State of Bihar
Patna High Court · (1995) 04 PAT CK 0024
High Courts18 Apr 1995
Bhagwati Hosiery Mill Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1332 : (1995) 2 PLJR 18
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 16
High Courts18 Apr 1995
New India Assurance Co. Ltd. Vs Chand Rani and Others
Patna High Court · (1996) ACJ 911
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts17 Apr 1995Dismissed
Lakshmi Narayan and Ratan Kumar Vs The State of Bihar and Sri. Ram Ekbal Singh
Patna High Court · (1995) 04 PAT CK 0046
High Courts15 Apr 1995Allowed
Moti Koeri and Another Vs Mangaru Koeri @ Mangru Mahto and Others
Patna High Court · (1995) 04 PAT CK 0015
High Courts13 Apr 1995Dismissed
Sita Ram Singh Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1239 : (1996) 1 PLJR 334
High Courts12 Apr 1995
Sachidanand Prasad and Another Vs State of Bihar Ors.
Patna High Court · (1996) 2 PLJR 85
High Courts10 Apr 1995Dismissed
Mohammad Shafique Ahmed Vs The State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0048
High Courts10 Apr 1995
Raju Ram Vs The State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0040
High Courts10 Apr 1995
Duryodhan Prasad Singh Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1316 : (1995) 2 PLJR 27