High Courts19 May 1995Allowed
Sitaram Agrawal and Another Vs Union of India (UOI) and Others
Patna High Court · (1995) 05 PAT CK 0040
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,827 of 2,661
High Courts19 May 1995Allowed
Hari Narayan Deo Vs Rama Nand Bhagwan and Another
Patna High Court · (1995) 05 PAT CK 0032
High Courts19 May 1995Allowed
Bal Govind Mistry Vs Mahabeer Prasad Tiberewal and Another
Patna High Court · (1995) 05 PAT CK 0014
High Courts18 May 1995Allowed
Surendra Nath Sinha and Another Vs Indrajeet Singh
Patna High Court · (1995) 05 PAT CK 0022
High Courts17 May 1995Dismissed
Mohd. Mokhtar Ahmad @ Mohd. Mokhtar Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1182 : (1995) 2 PLJR 149
Forest Act, 1927 — Section 2, 20, 26, 29, 30Penal Code, 1860 (IPC) — Section 34, 414
High Courts16 May 1995
Mohd. Jalil Ansari Vs Steel Authority of India Ltd. and Another
Patna High Court · (1995) 2 BLJR 816
High Courts16 May 1995Dismissed
State of Bihar and Another Vs Digvijay Construction
Patna High Court · (1995) 05 PAT CK 0020
High Courts15 May 1995Dismissed
Union of India and Another Vs Ranchi Municipal Corporation and Others
Patna High Court · (1995) 05 PAT CK 0031
High Courts15 May 1995
Abadh Singh Vs Bihar State Co-operative Marketing Union Limited and Others
Patna High Court · (1995) 05 PAT CK 0018
High Courts15 May 1995Allowed
Moti Koeri and Another Vs Mangaru Koeri @ Mangru Mahto and Others
Patna High Court · (1995) 05 PAT CK 0011
High Courts15 May 1995
Ramjanam Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0006
High Courts15 May 1995Dismissed
Sunil Kumar Vs The Rajendra Agriculture University and Others
Patna High Court · (1995) 05 PAT CK 0001
High Courts12 May 1995Dismissed
Nathuni Mian and Others Vs Amir Hussain and Others
Patna High Court · (1995) 05 PAT CK 0037
High Courts12 May 1995
Surendra Singh and Others Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1132 : (1995) 2 PLJR 122
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144
High Courts12 May 1995Allowed
Maya Saha and Others Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 799 : (1995) 2 PLJR 547
High Courts12 May 1995
Chandra Shekhar Rai and Others Vs State of Bihar
Patna High Court · (1995) 05 PAT CK 0009
High Courts09 May 1995Allowed
Shri Dudh Nath Upadhyay (in 3391), Sheo Shankar Rai and Another (in 10793), Bharat Prasad Singh (in 7008) Vs The State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0034
Constitution of India, 1950 — Article 14, 16(1), 39(d)
High Courts09 May 1995
Hiralal Agarwal Vs Most. Sumitra Devi
Patna High Court · (1995) 2 BLJR 740
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14(8)
High Courts09 May 1995
United Bank of India Vs Drolia Mineral Industries and Another
Patna High Court · (1995) 2 BLJR 737
High Courts09 May 1995
Mohd. Sami Vs State of Bihar
Patna High Court · (1995) 1 BLJR 700
Criminal Procedure Code, 1973 (CrPC) — Section 173, 182, 195, 211, 340Penal Code, 1860 (IPC) — Section 147, 182, 211, 435