High Courts09 May 1995Dismissed
Vivekanand Kumar Vs State of Bihar
Patna High Court · (1995) 05 PAT CK 0004
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,828 of 2,661
High Courts05 May 1995Allowed
Nikhil Krishna Aikat Vs The State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0039
High Courts04 May 1995
S.M. Mazhar and Others Vs State of Bihar
Patna High Court · (1995) 05 PAT CK 0027
High Courts04 May 1995Allowed
Shri. Jagannath Prasad Verma Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 686
Constitution of India, 1950 — Article 311(2)
High Courts02 May 1995Allowed
Devendra Prasad Nayak Vs State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0036
High Courts02 May 1995Allowed
Sanjay Kumar Singh and Another Vs The Patna Regional Development Authority and Others
Patna High Court · (1995) 2 BLJR 1324 : (1995) 2 PLJR 1
Bihar Regional Development Authorities Act, 1981 — Section 85(4)
High Courts01 May 1995
Kumud Kumari Srivastava and Others Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 215
Constitution of India, 1950 — Article 14, 16Nationalisation Act, 1981 — Section 15, 16, 3(3)
High Courts28 Apr 1995
Tata Engineering and Lacomotive Co. Ltd. Vs Presiding Officer, Labour Court and Another
Patna High Court · (1995) 04 PAT CK 0038
High Courts28 Apr 1995Allowed
National Thermal Power Corporation Ltd. Vs State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0016
High Courts28 Apr 1995
INCOME TAX OFFICER Vs BANARSILAL SATYANARAIN.
Patna High Court · (1995) 04 PAT CK 0014
High Courts27 Apr 1995Allowed
Narmadeshwar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0041
High Courts27 Apr 1995Dismissed
Maqbool Ansari Vs State of Bihar and Another
Patna High Court · (1995) 04 PAT CK 0020
High Courts27 Apr 1995
Sudama Sah and Another Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1334 : (1995) 2 PLJR 109
Bihar Public Land Encroachment Act, 1956 — Section 3Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2A
High Courts27 Apr 1995Dismissed
Shrimati Shanti Devi Vs Ram Chandra Ram and Others
Patna High Court · (1995) 04 PAT CK 0010
High Courts26 Apr 1995Allowed
Ranchi Regional Development Authority Vs Ranchi Municipal Corporation and Others
Patna High Court · (1995) 2 PLJR 340
Bihar Regional Development Authorities Act, 1981 — Section 53
High Courts26 Apr 1995Allowed
Bouwa Singh @ Babua Singh Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1133 : (1995) 2 PLJR 142
Bihar Control of Crimes Act, 1981 — Section 3, 3(3)
High Courts25 Apr 1995Dismissed
Harold Kujar Vs State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0017
High Courts24 Apr 1995Allowed
Ram Pravesh Singh Vs The Additional Member, Board of Revenue and Others
Patna High Court · (1995) 04 PAT CK 0042
High Courts24 Apr 1995Allowed
Most. Babuni Devi Vs State of Bihar and Others
Patna High Court · (1997) 2 PLJR 404
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 16, 2
High Courts24 Apr 1995Dismissed
Deomani Sharma Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1435
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 144, 145