High Courts26 Jun 1995Allowed
Dr. Prem Shanker Shrivastava Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 457
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,826 of 2,661
High Courts26 Jun 1995Dismissed
Binda Lal Singh Munda Vs Shani Chari alias Sanichari Devi and Another
Patna High Court · (1995) 06 PAT CK 0013
High Courts26 Jun 1995Allowed
Suther Devi Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 441
High Courts05 Jun 1995
Chemicot India Private Limited and Another Vs Bihar State Financial Corporation and Others
Patna High Court · (1999) 95 CompCas 418 : (1996) 2 PLJR 106
High Courts05 Jun 1995
Katihar Mazdoor Sangh and Another Vs State of Bihar and Others
Patna High Court · (1995) 06 PAT CK 0005
High Courts26 May 1995Allowed
Md. Nezam Vs The State of Bihar
Patna High Court · (1995) 2 PLJR 360
Criminal Procedure (Amendment) Act, 1955 — Section 207, 208, 209Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(1), 207A, 482Penal Code, 1860 (IPC) — Section 34, 364
High Courts26 May 1995Dismissed
Mohammad Akhtar, etc. etc. Vs State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0038
High Courts26 May 1995Dismissed
Mohammad Akhtar and Others Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 77
Bihar Forest Produce (Regulation of Trade) Act, 1984 — Section 1, 15, 18, 20, 21Constitution of India, 1950 — Article 226, 48A, 51AForest Act, 1927 — Section 20, 29, 30, 32, 44
High Courts26 May 1995Allowed
Dr. Rameshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0003
High Courts25 May 1995Allowed
Jai Prakash Sharma and Others Vs Bihar State Co-operative Marketing Union Limited and Others
Patna High Court · (1995) 2 PLJR 835
Constitution of India, 1950 — Article 14
High Courts25 May 1995Allowed
Punjab and Sind Bank Vs Hotel Rajhans and Others
Patna High Court · (1995) 05 PAT CK 0029
High Courts25 May 1995Allowed
Braj Kishore Singh and Company Vs State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0026
High Courts25 May 1995Allowed
Satyendra Sah @ Churabhu Sah Vs State of Bihar
Patna High Court · (1996) 1 BLJR 346 : (1995) 2 PLJR 387
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 248, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 27, 32, 37, 41
High Courts25 May 1995Allowed
Rama Kant Singh Vs The State of Bihar and others
Patna High Court · (1995) 05 PAT CK 0010
Constitution of India, 1950 — Article 226
High Courts24 May 1995Allowed
Pitambar Thakur and Others Vs The Bihar State Board and Others
Patna High Court · (1995) 05 PAT CK 0043
High Courts24 May 1995Allowed
The Punjab and Sind Bank Vs Hotel Raj Hans and Others
Patna High Court · (1995) 05 PAT CK 0007
High Courts23 May 1995Allowed
Bhagwat Prasad Singh Vs The State of Bihar and Another
Patna High Court · (1995) 05 PAT CK 0042
High Courts23 May 1995Dismissed
Shobha Bind Vs State of Bihar
Patna High Court · (1995) 05 PAT CK 0015
High Courts23 May 1995Allowed
Upendra Prasad Vs The state of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0008
High Courts22 May 1995Allowed
Brijendra Singh Vs State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0019