High Courts21 Jul 1995
Nil Madhab Das and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 JCR 461
Contempt of Courts Act, 1971 — Section 12, 2
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,824 of 2,661
High Courts20 Jul 1995Allowed
Braj Kishore Jaiswal Vs The State of Bihar
Patna High Court · (1995) 07 PAT CK 0005
High Courts19 Jul 1995Dismissed
Uma Kant Yati and Others Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 559
Constitution of India, 1950 — Article 309
High Courts19 Jul 1995Dismissed
Chhotanagpur Delhi Body Builders (Pvt.) Ltd. Vs Union Bank of India and Others
Patna High Court · (1995) 2 BLJR 1247
Constitution of India, 1950 — Article 226
High Courts18 Jul 1995Dismissed
Nand Kishore Singh and Others Vs State of Bihar
Patna High Court · (1995) 07 PAT CK 0014
High Courts18 Jul 1995Allowed
Steel Authority of India Ltd. Vs Raj Kumar and Bros. and Another
Patna High Court · (1995) 07 PAT CK 0009
High Courts18 Jul 1995Allowed
Mohammad Abuzar Vs Akbar Imam Saheb and Others
Patna High Court · (1995) 07 PAT CK 0002
High Courts17 Jul 1995Dismissed
Ranjit Prasad Shrivastava and four Ors. Vs The State of Bihar and Others
Patna High Court · (1995) 07 PAT CK 0040
High Courts17 Jul 1995
Jailal Choudhary ''Matwala'' Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 553
High Courts14 Jul 1995Allowed
Indu Singh Vs Dr. Ranjeet Singh
Patna High Court · (1995) 07 PAT CK 0004
High Courts13 Jul 1995Allowed
Abdul Matin and Another Vs Shamshul Hoda and Others
Patna High Court · (1995) 07 PAT CK 0043
High Courts13 Jul 1995
Magadh Stock Exchange Association Vs Union of India (UOI) and Others
Patna High Court · (1995) 07 PAT CK 0032
High Courts13 Jul 1995
Shiva Jatan Thakur Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 288
High Courts13 Jul 1995Allowed
Rajendra Singh and Others Vs Shyam Sundar Devi and Others
Patna High Court · (1995) 07 PAT CK 0003
High Courts11 Jul 1995Allowed
Binod Kumar Singh Vs Bihar State Co-operative Marketing Union Limited and Others
Patna High Court · (1995) 2 PLJR 337
Constitution of India, 1950 — Article 14, 16
High Courts11 Jul 1995Allowed
New India Assurance Co. Ltd. Vs Anand Electricals and Others
Patna High Court · (1995) 07 PAT CK 0024
High Courts10 Jul 1995Allowed
Hind Agriculture Farm and Another Vs The Bihar State Electricity Board and Others
Patna High Court · (1995) 07 PAT CK 0044
High Courts10 Jul 1995Dismissed
Dr. Gauri Shankar Singh Vs The STate of Bihar and Others
Patna High Court · (1995) 07 PAT CK 0021
High Courts06 Jul 1995Dismissed
Rajendra Prasad Chaurasia and Another Vs The State of Bihar and Others
Patna High Court · (1995) 07 PAT CK 0017