High Courts06 Jul 1995Dismissed
National Jute Manufactures Corporation Ltd. Vs Katihar Mazdoor Sangh and Others
Patna High Court · (1995) 07 PAT CK 0016
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,825 of 2,661
High Courts05 Jul 1995Partly Allowed
Management of Bihar State Super Phosphate Factory Vs The Presiding Officer, Labour Court and Others
Patna High Court · (1995) 07 PAT CK 0031
High Courts05 Jul 1995Dismissed
Smt. Anandi Devi Vs Mahendra Singh and Others
Patna High Court · AIR 1997 Patna 7 : (1996) 44 BLJR 788
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 22 Rule 10A, 54Patna High Court Rules, 1916 — Rule 6
High Courts05 Jul 1995Dismissed
Saraswati Devi and Others Vs Commissioner of Bhagalpur Division
Patna High Court · (1995) 07 PAT CK 0011
High Courts04 Jul 1995Dismissed
Biren Poddar and Others and Binod Poddar and Others Vs State Bank of India and Others
Patna High Court · (1995) 07 PAT CK 0033
High Courts01 Jul 1995
Rajendra Prasad Mehta Vs The State of Bihar and Another
Patna High Court · (1995) 2 PLJR 652
Prevention of Food Adulteration Act, 1954 — Section 8
High Courts30 Jun 1995
Take Home Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 734
High Courts30 Jun 1995Dismissed
Manoj Kumar Vs The State of Bihar and Others
Patna High Court · (1995) 06 PAT CK 0008
High Courts30 Jun 1995
Prakash Chandra Agrawal Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 46
High Courts29 Jun 1995Dismissed
Hari Narain Singh and Others Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 369
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 427, 427(2)Penal Code, 1860 (IPC) — Section 149, 302, 57
High Courts28 Jun 1995Allowed
Upendra Mishra Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 35
Constitution of India, 1950 — Article 226, 227
High Courts28 Jun 1995Dismissed
Lal Bahadur Singh and 32 Ors. Vs The State of Bihar and Others
Patna High Court · (1995) 06 PAT CK 0012
High Courts28 Jun 1995
Umesh Prasad Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 769
Police Manual Rules — Rule 25
High Courts27 Jun 1995Dismissed
Rajendra Prasad Sinha and 7 Ors. Vs The State of Bihar and Others
Patna High Court · (1995) 06 PAT CK 0020
High Courts27 Jun 1995Dismissed
Binod Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 378
High Courts27 Jun 1995
Dr. Shamin Sadaqua and Smt. Minati Mitra Vs The State of Bihar and Others
Patna High Court · (1995) 06 PAT CK 0016
High Courts27 Jun 1995Dismissed
The Bihar Intermediate Education Council Employees Union and Others Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 18
Constitution of India, 1950 — Article 14, 16
High Courts27 Jun 1995
Chandeshwar Singh and Another Vs State of Bihar and Others
Patna High Court · (1995) 2 PLJR 562
High Courts27 Jun 1995Allowed
Gananand Jha Vs The Sate of Bihar and Others
Patna High Court · (1995) 2 PLJR 346
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 123, 166(3), 79, 80, 80(20)
High Courts27 Jun 1995Dismissed
Anil Kumar and Others Vs The Sate of Bihar and Others
Patna High Court · (1995) 06 PAT CK 0001