COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,823 of 2,661

High Courts04 Aug 1995Allowed

Tata Iron and Steel Co. Ltd. Vs Union of India(UOI) and Others

Patna High Court · (1996) 44 BLJR 52 : (1998) 3 LLJ 986 : (1995) 2 PLJR 451

Payment of Bonus Act, 1965 — Section 2(13), 31APayment of Wages Act, 1936 — Section 1(6), 15, 15A, 17, 2

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High Courts04 Aug 1995Dismissed

Barister Singh and Others Vs Lahori Sao and Others

Patna High Court · (1995) 08 PAT CK 0008

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High Courts03 Aug 1995Dismissed

Abdul Mayeed and Others Vs The Sate of Bihar

Patna High Court · (1995) 2 PLJR 613

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 190, 190(1), 2Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 193, 228

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High Courts03 Aug 1995

Dineshwar Mahto and Others Vs Bihar State Electricity Board and Others

Patna High Court · (1995) 2 BLJR 1203

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High Courts03 Aug 1995Allowed

Ram Kumar Singh Vs State of Bihar and Others

Patna High Court · (1996) 1 BLJR 222

Essential Commodities Act, 1955 — Section 2, 3, 6A, 7Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 414

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High Courts03 Aug 1995

Madan Mohan Singh Vs The State of Bihar and Others

Patna High Court · (1995) 2 PLJR 852

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High Courts03 Aug 1995Dismissed

Smt. Santhama Verughees @ Verghese Vs State of Bihar and Others

Patna High Court · (1995) 08 PAT CK 0013

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High Courts01 Aug 1995Dismissed

Managing Committee, Madarsa Islamia Falahul Muslemeen and Others Vs The State of Bihar and Others

Patna High Court · (1995) 08 PAT CK 0018

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High Courts31 Jul 1995Allowed

Biren Lal Vs State of Bihar

Patna High Court · (1995) 2 BLJR 1126

Penal Code, 1860 (IPC) — Section 323, 377, 511

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High Courts28 Jul 1995Allowed

Surendra Kumar Singh, Vs State of Bihar and Others

Patna High Court · (1995) 2 BLJR 1007 : (1996) 1 PLJR 454 : (1995) 2 PLJR 594

Constitution of India, 1950 — Article 14, 32

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High Courts28 Jul 1995

Kamal Nayan Narsaria alias Kamal Narsaria, Etc. Etc. Vs State of Bihar and Others

Patna High Court · (1995) 07 PAT CK 0026

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High Courts28 Jul 1995

Shambhu Nath Roy Vs State of Bihar and Others

Patna High Court · (1995) 2 BLJR 1042

Bihar State Universities Act, 1976 — Section 59, 60, 60(4)

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High Courts28 Jul 1995Allowed

Shyam Nandan Prasad @ Shyam Nandan Vs Union of India (UOI) and Others

Patna High Court · (1995) 2 BLJR 1228

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High Courts27 Jul 1995Dismissed

Bijay Ghosh alias Bijai Kumar Ghosh and Others Vs Syed Zeyauddin Ashraf

Patna High Court · (1995) 07 PAT CK 0045

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High Courts27 Jul 1995Dismissed

Balram Prasad Agrawal Vs State of Bihar and Others

Patna High Court · (1995) 07 PAT CK 0023

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High Courts27 Jul 1995Allowed

Syed Md. Abdus Samad Vs Bibi Anwari Khatoon and Others

Patna High Court · (1995) 07 PAT CK 0001

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High Courts26 Jul 1995Dismissed

United India Insurance Co. Ltd. Vs D.P.S. Computers and Allied Products (Pvt.) Ltd. and Another

Patna High Court · (1995) 07 PAT CK 0034

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High Courts26 Jul 1995Allowed

Ravindra Nath Singh Vs Bihar State Road Transport Corporation and Others

Patna High Court · (1996) 2 PLJR 95

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High Courts25 Jul 1995Dismissed

Rash Bihari Singh Vs Raj Mangal Singh and Others

Patna High Court · (1995) 07 PAT CK 0041

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High Courts21 Jul 1995Dismissed

Dr. Satrughan Ram Vs State of Bihar and Another

Patna High Court · (1995) 07 PAT CK 0047

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