High Courts31 Aug 1995
Daniel Oraon Vs Shamim Ahmad and Others
Patna High Court · (1995) 08 PAT CK 0041
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,821 of 2,661
High Courts31 Aug 1995Dismissed
Nitya Nand Sinha Vs Khitism Chandra Ghosh
Patna High Court · (1995) 08 PAT CK 0040
High Courts31 Aug 1995
Radha Kant Yadav Vs State of Bihar and Others
Patna High Court · (1995) 08 PAT CK 0038
High Courts31 Aug 1995Allowed
Chhatu Paswan and Another Vs Salim Mian and Others
Patna High Court · (1995) 08 PAT CK 0012
High Courts30 Aug 1995
Murari Lal Kejriwal Vs State of Bihar and Another
Patna High Court · (1995) 08 PAT CK 0007
High Courts29 Aug 1995Allowed
Rekha Kumari Vs Oriental Insurance Co. Ltd.
Patna High Court · (1995) 08 PAT CK 0026
High Courts28 Aug 1995Allowed
Manu Rai @ Shyamal Rai Vs State of Bihar and Another
Patna High Court · (1996) 1 PLJR 66
Bihar Children Act, 1982 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice Act, 1986 — Section 21, 22, 26, 32, 60(2)
High Courts28 Aug 1995Dismissed
Gharbharan Chaudhary and Another Vs Zila Parishad and Others
Patna High Court · (1995) 08 PAT CK 0002
High Courts25 Aug 1995Dismissed
Bharat Seva Samiti Vs The State of Bihar and Others
Patna High Court · (1995) 08 PAT CK 0037
High Courts25 Aug 1995Dismissed
Syed Mohammad Wasif Akhtar and Others Vs State of Bihar and Others
Patna High Court · (1995) 08 PAT CK 0015
High Courts24 Aug 1995Allowed
Smt. Vidyotma Devi Vs Arjun Prasad and Others
Patna High Court · (1995) 08 PAT CK 0034
High Courts22 Aug 1995
Vishnu Sugar Mills Limited Vs The Union of India (UOI) and Others
Patna High Court · (1995) 08 PAT CK 0029
High Courts22 Aug 1995Allowed
Kamal Kishore Sharan Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 737
High Courts22 Aug 1995Dismissed
I.T.C. Limited Vs The State of Bihar and Others
Patna High Court · (1995) 08 PAT CK 0004
High Courts19 Aug 1995
Smt. Shibani Dutta Vs Commissioner of Wealth Tax
Patna High Court · (1995) 08 PAT CK 0031
High Courts19 Aug 1995
Smt. Shibani Dutta Vs Commissioner of Income Tax (No. 1)
Patna High Court · (1995) 08 PAT CK 0023
High Courts18 Aug 1995Allowed
Rakesh Kumar Vs The State of Bihar and others
Patna High Court · (1995) 08 PAT CK 0011
High Courts18 Aug 1995Dismissed
Smt. Manju Roy and Others Vs Hira Mahto
Patna High Court · (1996) 1 PLJR 464
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1)Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts18 Aug 1995Allowed
Rakesh Kumar Vs The State of Bihar and Others
Patna High Court · (1995) 08 PAT CK 0001
Bihar Finance Act, 1981 — Section 46(4), 9Bihar Finance Act, 1984 — Section 10(2)