High Courts21 Sept 1995Dismissed
Sitaram Singh Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 750
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(1), 2(3), 3(1), 32, 5
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,819 of 2,661
High Courts21 Sept 1995Dismissed
M. Manzoor Alam Vs Union of India (UOI) and Others
Patna High Court · AIR 1996 Patna 75
Constitution of India, 1950 — Article 12, 14
High Courts21 Sept 1995Dismissed
Kalika Prasad Roy Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 869
Bihar Agricultural Produce Markets Act, 1960 — Section 1(3), 10, 17, 18, 20Bihar Agricultural Produce Markets Rules, 1975 — Rule 6Bihar and Orissa General Clauses Act, 1917 — Section 4(3)
High Courts21 Sept 1995Allowed
Satrughan Singh and Others Vs Champa Devi
Patna High Court · (1996) 1 PLJR 876
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Sept 1995Allowed
Suraj Balli Tewary and Others Vs State of Bihar and Another
Patna High Court · (1995) 09 PAT CK 0036
High Courts19 Sept 1995Allowed
Saryu Singh and Another Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 735
High Courts19 Sept 1995Allowed
Mostt. Chameli Devi and Others Vs The Manager, Oriental Insurance Co. Ltd. and Another Parmanand Mandal and Others Vs Mostt. Chameli Devi and Others
Patna High Court · (1995) 09 PAT CK 0014
Motor Vehicles Act, 1988 — Section 147, 147(2)
High Courts18 Sept 1995Allowed
Baleshwar Mandal and Others Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 718
High Courts18 Sept 1995Allowed
Mubarak Hussain Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 166
High Courts18 Sept 1995Allowed
Chunilal Agrawal and Santosh Kumar Agrawal Vs The State of Bihar
Patna High Court · (1996) 1 PLJR 361
Essential Commodities Act, 1955 — Section 7
High Courts15 Sept 1995Dismissed
Gaya Roller Flour Mills Pvt. Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (1995) 09 PAT CK 0053
High Courts15 Sept 1995Dismissed
Rama Shankar Prasad Vs The State of Bihar
Patna High Court · (1995) 09 PAT CK 0044
High Courts15 Sept 1995Allowed
The Employer in relation to the Management of Food Corporation of India Vs The Union of India and Others
Patna High Court · (1995) 09 PAT CK 0003
High Courts14 Sept 1995Allowed
Indian Oil Corporation Limited and Others Vs Sheo Shankar Mishra
Patna High Court · (1995) 09 PAT CK 0035
High Courts14 Sept 1995Dismissed
Smt. Vidya Sinha Vs The Sate of Bihar and Others
Patna High Court · (1995) 2 PLJR 616
Bihar Pension Rules, 1950 — Rule 43, 97(2), 97(3)Bihar Service Code, 1952 — Rule 97, 97(3), 97(5)
High Courts14 Sept 1995Allowed
Eastern India Breweries (P) Ltd. and Another Vs The Bihar State Financial Corporation and Others
Patna High Court · (1996) 2 PLJR 676
Bihar State Financial Corporations Act, 1951 — Section 29, 9
High Courts14 Sept 1995Allowed
Prakash Vs Board of Directors, Mithila Kshetriya Gramin Bank and Others
Patna High Court · (1995) 09 PAT CK 0010
High Courts13 Sept 1995Allowed
Deo Narayan Jha Vs State of Bihar and Others
Patna High Court · (1995) 09 PAT CK 0029
High Courts13 Sept 1995Allowed
Achal Chhabra and Amar Nath Chhabra Vs The State of Bihar
Patna High Court · (1996) 1 PLJR 249
Essential Commodities Act, 1955 — Section 7, 8
High Courts13 Sept 1995Allowed
Bengali Prasad Sinha Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 59
Civil Services (Classification, Control and Appeal) Rules — Rule 55