CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court

COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,822 of 2,661

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts16 Aug 1995Allowed

Hem Chandra Malkani and Another Vs Ranchi University and Others and State of Bihar and Others

Patna High Court · (1995) 2 BLJR 1369 : (1995) 2 PLJR 567

Bihar College Service Commission Act, 1976 — Section 11(2)Bihar State Universities Act, 1976 — Section 35(2), 57A
Read judgment
High Courts16 Aug 1995

Daso Kewat Vs State of Bihar and Others Janardan Prasad Yadav Vs District Collector and Others

Patna High Court · (1995) 08 PAT CK 0042

Read judgment
High Courts14 Aug 1995Dismissed

Shashi Bhushan Prasad Vs The State of Bihar and Others

Patna High Court · (1995) 2 PLJR 469

Read judgment
High Courts14 Aug 1995Allowed

Rastriya Pariyojana Nigam Vs State of Bihar and Others

Patna High Court · (1995) 2 PLJR 554

Regional Development Authority Act — Section 3
Read judgment
High Courts14 Aug 1995Dismissed

Girdhari alias Chidu Mahto and Others Vs Lalman Mahto and Others

Patna High Court · (1995) 08 PAT CK 0009

Read judgment
High Courts11 Aug 1995Allowed

Bibi Riajan Khatoon and Others Vs Sadrul Alam and Others

Patna High Court · (1995) 08 PAT CK 0025

Read judgment
High Courts11 Aug 1995Dismissed

Mohd. Alauddin Vs Bibi Jaibunnissa and Others

Patna High Court · (1995) 2 BLJR 1156

Limitation Act, 1963 — Section 5
Read judgment
High Courts11 Aug 1995Allowed

Palakdhari Singh and Others Vs The Union of India (UOI) and Others

Patna High Court · (1995) 2 PLJR 713

Constitution of India, 1950 — Article 226, 227
Read judgment
High Courts09 Aug 1995Dismissed

Manju Kumari Vs State of Bihar and Others

Patna High Court · (1996) 1 BLJR 740 : (1996) 1 PLJR 363

Read judgment
High Courts09 Aug 1995Allowed

Kamleshwar Prasad Choudhary Vs Bihar State Board of Religious Trust and Others

Patna High Court · (1995) 08 PAT CK 0046

Read judgment
High Courts09 Aug 1995Allowed

Rajendra Prasad Vs State of Bihar and Others

Patna High Court · (1995) 2 BLJR 1198 : (1995) 2 PLJR 706

Read judgment
High Courts09 Aug 1995

Commissioner of Income Tax Vs Smt. Sandhya Rani Dutta

Patna High Court · (1995) 08 PAT CK 0019

Read judgment
High Courts08 Aug 1995

Dr. Dhirendra Bahadur Chand (Since deceased) through his legal representatives (a) Smt. Sneh Prabha Srivastava and (b) Gyandra Bahadur Chand Vs The Chancellor of Universities and Others

Patna High Court · (1995) 08 PAT CK 0039

Read judgment
High Courts08 Aug 1995Dismissed

Shyamlal Ojha Vs Union of India (UOI) and Others

Patna High Court · (1995) 2 BLJR 979

Read judgment
High Courts08 Aug 1995Allowed

Mohd. Nayeem Vs Noor Alam Khan

Patna High Court · (1995) 2 BLJR 978

Civil Procedure Code, 1908 (CPC) — Section 144
Read judgment
High Courts08 Aug 1995Allowed

Bhagirath Rai Vs Union of India (UOI) and Others

Patna High Court · (1995) 08 PAT CK 0003

Read judgment
High Courts07 Aug 1995

Ambika Sharma Vs Sadre Alam and Another

Patna High Court · (1995) 08 PAT CK 0006

Read judgment
High Courts04 Aug 1995Allowed

Bali Ram Thakur Vs Bihar State Electricity Board and Another

Patna High Court · (1995) 2 PLJR 609

Bihar Pension Rules, 1950 — Rule 43
Read judgment
High Courts04 Aug 1995

Chiranjib Jha @ Jhallu Jha Vs The Union of India (UOI) and Others

Patna High Court · (1995) 2 PLJR 649

Read judgment
High Courts04 Aug 1995

The Tata Iron and Steel Company Ltd. Vs State of Bihar and Others

Patna High Court · AIR 1996 Patna 37 : (1995) 43 BLJR 1187 : (1995) 2 PLJR 459

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6), 9Evidence Act, 1872 — Section 94
Read judgment
Previous1…1,8201,8211,8221,8231,824…2,661Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions